High Courts06 Dec 2011Allowed
Balak Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0150
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 323, 325
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 15 of 152
High Courts06 Dec 2011Dismissed
Ashwani Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0143
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Motor Vehicles Act, 1988 — Section 181, 185Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts06 Dec 2011Dismissed
Balbir Singh Vs Sewa Ram and Others Sewa Ram and Others Vs Balbir Singh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0142
High Courts06 Dec 2011Dismissed
The Divisional Manager, Himachal Pradesh State Forest Corporation, Hamirpur Division at Hamirpur, Himachal Pradesh Vs The Principal Secretary Labor to the Government of Himachal Civil Secretariat Shimla-2, Himachal Pradesh, The Presiding Judge Labor Court, Shimla, Himachal Pradesh and Shri Prithi Singh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0108
Industrial Disputes Act, 1947 — Section 25F
High Courts06 Dec 2011
Man Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0103
High Courts06 Dec 2011Dismissed
State of Himachal Pradesh Vs Dalip Kumar
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0022
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15
High Courts06 Dec 2011Dismissed
State of Himachal Pradesh Vs Rikhi Ram
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0021
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts06 Dec 2011Dismissed
State of Himachal Pradesh Vs Sunil Kumar
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts06 Dec 2011Dismissed
Prakash Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0018
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 376, 452
High Courts06 Dec 2011Allowed
Jatinder Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0017
Criminal Procedure Code, 1973 (CrPC) — Section 428Himachal Pradesh Narcotic Drug and Psychotropic Substance Rules, 1989 — Rule 60Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 65
High Courts06 Dec 2011Allowed
Ram Lal Vs Krishan Lal and Others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0013
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4Constitution of India, 1950 — Article 227
High Courts06 Dec 2011Dismissed
Neeraj Pangotra Vs Harish Verma
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0011
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9Constitution of India, 1950 — Article 227
High Courts06 Dec 2011
M/s. Narang Motors Vs M/s. Deep Auto Works
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0010
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts06 Dec 2011
Bali Ram Kapoor Vs Miss Tabasum, Smt. Raveena and Miss Reshma
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0008
High Courts05 Dec 2011Dismissed
Devinder Chauhan and another Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0310
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 419, 420, 465, 467, 468
High Courts05 Dec 2011Dismissed
Smt. Bhavna Mukesh Ojha Vs Bhup Singh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0309
Criminal Procedure Code, 1973 (CrPC) — Section 179, 180, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142, 3, 72
High Courts05 Dec 2011
Suresh Kumar Vs Suresh Kumar
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0307
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 439Penal Code, 1860 (IPC) — Section 304, 34
High Courts05 Dec 2011
Devinder Kumar and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0303
High Courts05 Dec 2011Allowed
Smt. Meena Chauhan Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0228
Central Civil Services (Leave) Rules, 1972 — Rule 43Constitution of India, 1950 — Article 14, 16, 42
High Courts05 Dec 2011
Anil Sanyal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0214
Criminal Procedure Code, 1973 (CrPC) — Section 173