High Courts02 Dec 2011Allowed
Dr. Vijay Kumar and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0284
Central Civil Services (Leave) Rules, 1972 — Rule 51
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 17 of 152
High Courts02 Dec 2011Dismissed
State of H.P. Vs Subhash Chand and Another
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0283
Prevention of Food Adulteration Act, 1954 — Section 10(7), 13(2), 16(1A)(1), 20(1)Prevention of Food Adulteration Rules, 1955 — Rule 17, 18, 9(J)
High Courts02 Dec 2011
Anil Sanyal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0213
Criminal Procedure Code, 1973 (CrPC) — Section 173
High Courts02 Dec 2011
Munesh Sharma Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0209
High Courts02 Dec 2011
Kanchana Devi Vs Arun Kumar
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0206
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14(2), 14(3), 14(5)
High Courts02 Dec 2011Dismissed
Jhabe Ram and others Vs Mahinder Singh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0204
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts02 Dec 2011Dismissed
Narvir Singh Vs Prag Raj and others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0203
Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 45, 47, 73
High Courts02 Dec 2011Dismissed
Shankar Dass and another Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0201
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 306, 498A
High Courts02 Dec 2011
Balwinder Singh Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0198
High Courts02 Dec 2011Allowed
Vidya Sagar Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0197
High Courts02 Dec 2011
Dinesh Kumar Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0196
High Courts02 Dec 2011Dismissed
Mr. Chewang Tobga Vs State of Himachal Pradesh and others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0195
High Courts02 Dec 2011Dismissed
Smt. Amriti Devi Vs Shri Jagar Nath and others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0187
High Courts02 Dec 2011Dismissed
Mahi Dass Vs Union of India and others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0185
Civil Procedure Code, 1908 (CPC) — Section 80Land Acquisition Act, 1894 — Section 12, 18, 23(1), 30, 31
High Courts02 Dec 2011
Simro Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0171
High Courts02 Dec 2011Dismissed
B.D. Sharma Vs State of H.P. and another
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0170
High Courts02 Dec 2011Dismissed
Narinder Vs State of H.P. and another
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0169
High Courts02 Dec 2011
Achhar Singh Vs State of H.P. and another
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0168
High Courts02 Dec 2011
Bihari Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0167
High Courts02 Dec 2011Allowed
Manorma Sharma Vs State of Himachal Pradesh and others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0166