High Courts01 Dec 2011Dismissed
Baldev Singh and others Vs Om Praakash and others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0186
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 19 of 152
High Courts01 Dec 2011
Manoj Joshi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0183
High Courts01 Dec 2011
Dropta Jarait Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0174
High Courts01 Dec 2011
Chander Shekhar Vs H.P. Tourism Development Corpn. Ltd. and Others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0172
Himachal Pradesh Tourism Development Corporation Staff Regulations, 1972 — Regulation 19(3), 2(1)
High Courts01 Dec 2011Dismissed
State of H.P. Vs Bimla Devi
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0102
Criminal Procedure Code, 1973 (CrPC) — Section 154, 378Penal Code, 1860 (IPC) — Section 306, 498A
High Courts01 Dec 2011Allowed
Varinder Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0101
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts01 Dec 2011Dismissed
State of Himachal Pradesh Vs Ali Mohammad
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0099
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 409
High Courts01 Dec 2011Dismissed
State of H.P. Vs Saran Dass
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 100(4), 378Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts01 Dec 2011
Jasvinder Singh @ Sohan Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0095
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20B, 50
High Courts01 Dec 2011Dismissed
State of H.P. Vs Raj Kumar
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0094
Penal Code, 1860 (IPC) — Section 332, 352, 504
High Courts01 Dec 2011Allowed
Mahesh C. Puri Vs State of H.P. and another
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0090
Arbitration and Conciliation Act, 1996 — Section 11, 11(5)
High Courts01 Dec 2011Allowed
Roshni Devi Vs State of Himachal Pradesh and another
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0085
Right to Information Act, 2005 — Section 27
High Courts30 Nov 2011
Anuj Vs State of Himachal Pradesh and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0331
High Courts30 Nov 2011
Ram Gopal Sharma Vs State of H.P. and another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0329
High Courts30 Nov 2011
Kundan Lal Vs State of Himachal Pradesh and another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0328
High Courts30 Nov 2011
Rajesh and others Vs State of Himachal Pradesh and another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0326
High Courts30 Nov 2011
Sh. Ranjit Singh Vs State of Himachal Pradesh and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0325
High Courts30 Nov 2011Dismissed
Smt. Chanchal Dogra Vs The Income Tax Officer
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0323
Income Tax Act, 1961 — Section 40A, 40A(3)Income Tax Rules, 1962 — Rule 6DD
High Courts30 Nov 2011
USMS Saffron Company Inc. Vs Himachal Pradesh Housing and Urban Development Authority and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0322
High Courts30 Nov 2011
Dagu Ram Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0321