High Courts29 Nov 2011
Onkar Singh Vs Chaudhary Sarwan Kumar and Krishi Vishva Vidyalaya
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0290
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 21 of 152
High Courts29 Nov 2011
Vijay Kumar Vs Himachal Pradesh State Forest Corporation Ltd. and another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0289
High Courts29 Nov 2011
Rakesh Thakur Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0287
High Courts29 Nov 2011
Prabhat Singh Vs The H.P. State Electricity Board and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0285
High Courts29 Nov 2011Allowed
Ved Parkash and another Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0280
Criminal Procedure Code, 1973 (CrPC) — Section 313Forest Act, 1927 — Section 41, 42Forest Produce Transit (Land Routes) Rules, 1978 — Rule 15, 15(4), 20
High Courts29 Nov 2011
Vijay Kumar Vishal Vs State of Himachal Pradesh and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0275
High Courts29 Nov 2011Dismissed
Bhagat Ram and others Vs Madan Lal and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0116
High Courts29 Nov 2011Dismissed
Inder Singh and others Vs Ramanand
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0114
Limitation Act, 1963 — Article 65, 27
High Courts29 Nov 2011Dismissed
Meena Kumari Vs Het Ram and another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0111
High Courts28 Nov 2011
Usha Kumari and Another Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0318
High Courts28 Nov 2011
Vinod Kumar Sharma Vs State of H.P and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0316
High Courts28 Nov 2011
Mai Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0315
Land Acquisition Act, 1894 — Section 4
High Courts28 Nov 2011Dismissed
Rajesh Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0296
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Penal Code, 1860 (IPC) — Section 307
High Courts28 Nov 2011Dismissed
State of Himachal Pradesh Vs Krishan Chand
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0295
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 326
High Courts28 Nov 2011Dismissed
State of Himachal Pradesh Vs Santosh Kumar
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0293
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 306
High Courts28 Nov 2011Dismissed
State of H.P. Vs Manoj Kumar
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0292
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 50, 50(1), 50(5)
High Courts28 Nov 2011Allowed
Pritam Singh Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0288
High Courts28 Nov 2011Allowed
Tara Devi Vs H.P. State Forest Corporation Limited and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0286
High Courts28 Nov 2011Allowed
Joginder Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0284
High Courts28 Nov 2011Dismissed
State of H.P. Vs Harish Gautam
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0282
Penal Code, 1860 (IPC) — Section 120B, 420, 465, 468, 471