High Courts23 Nov 2011
Kumari Sheela Chauhan Vs H.P. State Pollution Control Board and Another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0218
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 23 of 152
High Courts23 Nov 2011Dismissed
Sunder Singh Tagore Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0217
High Courts23 Nov 2011Dismissed
Ram Saran Dayal Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0216
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 420, 465, 468, 471Prevention of Corruption Act, 1988 — Section 13(2)
High Courts23 Nov 2011Allowed
Devinder Kumar Sharma Vs Vikas Sood
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0215
Criminal Procedure Code, 1973 (CrPC) — Section 243, 243(2), 245, 313, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts23 Nov 2011
Uma Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0214
Central Civil Services (Pension) Rules, 1972 — Rule 54, 54(7), 54(8)Hindu Marriage (Amendment) Act, 1956 — Section 16
High Courts23 Nov 2011
Ashwani Kumari Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0156
High Courts23 Nov 2011Allowed
Dile Ram Vs Smt. Purva
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0126
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 9
High Courts23 Nov 2011Dismissed
State of H.P. Vs Savitri Devi and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0125
Criminal Procedure Code, 1973 (CrPC) — Section 154, 378Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts23 Nov 2011Dismissed
State of H.P. Vs Avtar Singh and another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0123
Penal Code, 1860 (IPC) — Section 34, 343, 353, 363, 377
High Courts23 Nov 2011
Salochna Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0120
High Courts23 Nov 2011
Prem Pal Singh Vs State
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0118
High Courts23 Nov 2011Dismissed
Purshotum Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0117
Criminal Procedure Code, 1973 (CrPC) — Section 100(4), 313, 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 50, 52(2), 52A
High Courts23 Nov 2011
Kamlesh Kumari Thakur Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0023
High Courts22 Nov 2011Dismissed
Rohani Devi Vs Mansa Devi
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0308
High Courts22 Nov 2011Dismissed
Smt. Ganga Varti and others Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0304
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Himachal Pradesh Land Revenue Act, 1954 — Section 163
High Courts22 Nov 2011
Pitamber Vs State of H.P.
High Court Of Himachal Pradesh · (2012) 1 ShimLC 176
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313, 428Penal Code, 1860 (IPC) — Section 323, 426, 427, 429, 435
High Courts22 Nov 2011
Krishan Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0301
Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20, 20A
High Courts22 Nov 2011Allowed
Sushma Devi Vs Agro Industrial Packaging India Ltd. and Another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0274
High Courts22 Nov 2011Dismissed
State of H.P. and another Vs Madan Lal Tomar and others D.R. Chauhan and others Vs State of H.P. and another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0266
High Courts22 Nov 2011Allowed
State of H.P. and others Vs Chuni Lal Beldar
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0265