High Courts21 Nov 2011
Madhu Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0253
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 25 of 152
High Courts21 Nov 2011
Ms. Shanti Devi and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0249
High Courts21 Nov 2011
Kiran Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0240
High Courts21 Nov 2011
KDDL Ltd. Vs Raj Kumar and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0239
Industrial Disputes Act, 1947 — Section 33(1), 33C(2)
High Courts21 Nov 2011Dismissed
Court on its own motion Vs O.C. Sharma
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0087
High Courts21 Nov 2011Allowed
Joginder Pal Zear Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0083
High Courts21 Nov 2011Allowed
Narinder Kumar Vs Union of India and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0080
High Courts21 Nov 2011Allowed
Mahesh Gupta Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0079
Criminal Procedure Code, 1973 (CrPC) — Section 438Passports Act, 1967 — Section 12Penal Code, 1860 (IPC) — Section 120B, 419, 465, 467, 468
High Courts21 Nov 2011
Shashi Pal Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 438Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts21 Nov 2011Dismissed
Chandan Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0025
Criminal Procedure Code, 1973 (CrPC) — Section 439Punjab Excise Act, 1914 — Section 61
High Courts19 Nov 2011
Neelam Kumari Vs State of H.P. and another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0251
High Courts18 Nov 2011Dismissed
Hira Lal Vs State of HP and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0306
High Courts18 Nov 2011Allowed
Ashok Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0302
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 361, 363, 366, 368
High Courts18 Nov 2011Dismissed
Smt. Rita Prabhakar Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0262
High Courts18 Nov 2011Dismissed
Mohd. Arif Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0261
High Courts18 Nov 2011
Ram Gopal Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0258
Constitution of India, 1950 — Article 14Himachal Pradesh Civil Services (Revised Pay) Rules, 1998 — Rule 22, 34, 9
High Courts18 Nov 2011
Mohan Singh Sharma and others Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0256
High Courts18 Nov 2011
Rai Singh Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0255
Constitution of India, 1950 — Article 226, 227
High Courts18 Nov 2011
Reenu Saroch and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0221
High Courts18 Nov 2011
Tajender Kumar Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0213