High Courts01 Nov 2011
Narender Kumar and Others Vs State H.P. and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0076
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 34 of 152
High Courts01 Nov 2011
Sudesh Kumari Vs State of H. P. and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0075
High Courts01 Nov 2011Dismissed
Charanji Lal Vs State of H.P. and another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0072
High Courts01 Nov 2011Dismissed
Som Dutt Vs State of H.P. and others
High Court Of Himachal Pradesh · (2012) 1 ShimLC 174
Himachal Pradesh Panchayati Raj (General) Rules, 1997 — Rule 137
High Courts01 Nov 2011
Shami Mandhotra Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0068
High Courts01 Nov 2011
Dhian Singh Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0067
High Courts01 Nov 2011
Padma Joshi Vs State of Himachal Pradesh and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0066
High Courts01 Nov 2011Dismissed
Girdhari Lal Vs State of HP and others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0065
High Courts01 Nov 2011Allowed
Amar Singh Vs Man Singh
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0061
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 — Article 227
High Courts01 Nov 2011
Amrik Singh @ Amrik Jaijee and another Vs Smt. Surinder Jit Kaur and another
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0056
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 65
High Courts01 Nov 2011
Rajinder Kumar Vs State of H. P. and Others
High Court Of Himachal Pradesh · (2011) 11 SHI CK 0008
High Courts31 Oct 2011Dismissed
Smt. Kala Devi Vs Shri Puran Chand
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0083
High Courts31 Oct 2011
Meena Thakur Vs State of H.P. and others
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0071
High Courts31 Oct 2011Dismissed
Lachhmi Dass and others Vs HRTC and another
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0070
High Courts31 Oct 2011
Tilak Raj Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A
High Courts31 Oct 2011Dismissed
Prabh Dayal Vs Surjan Ram and Others
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0064
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 34
High Courts31 Oct 2011
Kanta Devi Vs H.P. Horticulture Produce Marketing and Processing Coop. Ltd. and Another
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0063
High Courts31 Oct 2011
Hem Raj and others Vs Jaan Mohd. and others
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0061
Redemption of Mortgages (Himachal Pradesh) Act, 1971 — Section 4
High Courts31 Oct 2011
Prem Chand Vs Tripta Devi and others
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0060
Evidence Act, 1872 — Section 65
High Courts31 Oct 2011
Ranjodh Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 10 SHI CK 0059
Himachal Pradesh Primary Agriculture Credit Cooperative Societies Employees (Terms of Employment and Working Conditions) Rules, 2001 — Rule 21