High Courts24 Oct 2011Dismissed

Ram Lal Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2011) 10 SHI CK 0065

Criminal Procedure Code, 1973 (CrPC) — Section 313Motor Vehicles Act, 1988 — Section 185Penal Code, 1860 (IPC) — Section 279, 337
High Courts24 Oct 2011Dismissed

Lal Chand Vs Dhian Singh and others

High Court Of Himachal Pradesh · (2011) 10 SHI CK 0012

Hindu Adoptions and Maintenance Act, 1956 — Section 18, 19, 19(1)Hindu Succession Act, 1956 — Section 14, 14(1), 14(2)