High Courts07 Sept 2011
Baldev Singh Vs H.P. State Electricity Board and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0331
Central Civil Services (Pension) Rules, 1972 — Rule 58, 59, 60
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 48 of 152
High Courts07 Sept 2011
Sheela Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0330
High Courts07 Sept 2011
Poonam Gupta Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0309
High Courts07 Sept 2011Dismissed
J.K. Duggal and Others Vs Harish Kumar Sharma
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0307
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1
High Courts07 Sept 2011Dismissed
Deep Ram Chauhan and Others Vs M.P. Sood
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0306
High Courts07 Sept 2011
Devinder Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0302
Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts07 Sept 2011Dismissed
State of Himachal Pradesh Vs Hari Chand and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0298
Penal Code, 1860 (IPC) — Section 120B, 170, 420, 467, 468
High Courts07 Sept 2011Dismissed
Bidhi Chand and Another Vs Kanshi Ram
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0297
Constitution of India, 1950 — Article 227
High Courts07 Sept 2011Dismissed
State of H.P. Vs Lakhvinder Singh and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0296
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts07 Sept 2011
Krishan Kumar Suman Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0292
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 14, 16
High Courts07 Sept 2011Dismissed
Yaqub Beg and Others Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0291
Constitution of India, 1950 — Article 227
High Courts07 Sept 2011Dismissed
Devender Dutt and Another Vs Rajesh Kumar
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0289
High Courts07 Sept 2011Dismissed
Prem Singh Vs S.K. Sharma
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0251
High Courts07 Sept 2011Dismissed
Pradeep Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0245
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 428Penal Code, 1860 (IPC) — Section 342, 376
High Courts07 Sept 2011
Anil Kumar Mahajan Vs Dhempha Ram and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0196
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts07 Sept 2011
Kailash Dutt and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0188
High Courts07 Sept 2011
Rakesh Chand and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0090
High Courts07 Sept 2011
Sita Ram Kalta Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0089
High Courts07 Sept 2011
Mukesh Sharma Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0088
High Courts07 Sept 2011
Chhering Dorge and Others Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0087