High Courts01 Sept 2011Dismissed
Jerath Electronics Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0229
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 53 of 152
High Courts01 Sept 2011
Sh. Sucha Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0228
Business of the Government of Himachal Pradesh, 1971 — Rule 22(C), 34, 9Constitution of India, 1950 — Article 14
High Courts01 Sept 2011
Rohit Kumar Vs H.P. Takniki Shiksha Board and Others
High Court Of Himachal Pradesh · (2011) 3 ShimLC 361
High Courts01 Sept 2011
Manjeet Kumar Vs Ajay Tyagi
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0226
High Courts01 Sept 2011
Lekh Raj and Another Vs Smt. Kashmiri Devi and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0225
High Courts01 Sept 2011Allowed
Ishwar Singh (Dead) through L.Rs. Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0224
High Courts01 Sept 2011Dismissed
Lajpat Rai Sohal Vs Krishana Sood and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0223
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115Constitution of India, 1950 — Article 227
High Courts01 Sept 2011Dismissed
Doli Raj and Others Vs Nanak Chand and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0222
High Courts01 Sept 2011
Nanha Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0214
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts01 Sept 2011Dismissed
Ms. Anu Rana Vs H.P. University and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0213
High Courts01 Sept 2011Dismissed
Bhupinder Minden Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0211
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts01 Sept 2011
Dharmender and Another Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0208
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 379, 439
High Courts01 Sept 2011
Dev Raj Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0204
High Courts01 Sept 2011
Upasana Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0203
High Courts01 Sept 2011Allowed
Shalender Kumar and Another Vs Nand Singh
High Court Of Himachal Pradesh · (2011) 3 ShimLC 220
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100
High Courts01 Sept 2011
Naryan Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0065
High Courts01 Sept 2011
Ram Dass and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0064
High Courts01 Sept 2011
Sanjeev Kumar Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0061
High Courts01 Sept 2011
Baldev Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0060
High Courts01 Sept 2011
Dandu Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 09 SHI CK 0058