High Courts31 Aug 2011Dismissed
National Insurance Company Ltd. Vs Budh Ram and Others
High Court Of Himachal Pradesh · (2011) 3 ShimLC 260
Civil Procedure Code, 1908 (CPC) — Section 2(11)Motor Vehicles Act, 1988 — Section 140, 140(2), 163A, 166
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 54 of 152
High Courts31 Aug 2011
State of Himachal Pradesh Vs Shri Nand Kishore and Others
High Court Of Himachal Pradesh · (2012) 1 ShimLC 252
Criminal Procedure Code, 1973 (CrPC) — Section 294Drugs and Cosmetics Act, 1940 — Section 18, 27, 29, 34, 34(1)Drugs and Cosmetics Rules, 1945 — Rule 46(4), 8
High Courts31 Aug 2011
Himat Ram and Others Vs HPSEB Ltd. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0194
High Courts30 Aug 2011
Bhandaru Ram (deceased) through his L.R. Rattan Lal Vs Sukh Ram and Others
High Court Of Himachal Pradesh · AIR 2012 HP 1 : (2012) 2 CTC 257 : (2012) 3 JCR 672
Constitution of India, 1950 — Article 141Limitation Act, 1908 — Article 148, 61, 63Limitation Act, 1963 — Section 1(15), 10, 10, 11, 12
High Courts30 Aug 2011
Abhinav Soni and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 3 ShimLC 341
Constitution of India, 1950 — Article 14, 39
High Courts30 Aug 2011Allowed
Dr. Anand Singh Verma Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2013) 1 SLJ 98
High Courts29 Aug 2011Dismissed
Hari Chand Vs Babu Ram and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 100Evidence Act, 1872 — Section 68Succession Act, 1925 — Section 63
High Courts29 Aug 2011Dismissed
State of H.P. Vs Anil Kumar and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0040
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13(2)
High Courts29 Aug 2011
Yog Raj Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0039
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts29 Aug 2011Allowed
Bisambhari Devi Vs Roshan Lal and Others
High Court Of Himachal Pradesh · (2011) 3 ShimLC 230
Civil Procedure Code, 1908 (CPC) — Section 96Constitution of India, 1950 — Article 227
High Courts29 Aug 2011Dismissed
Sarwan Vs Bhavtu and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0037
High Courts28 Aug 2011Allowed
Madhu Asha Vs State of H.P and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0042
High Courts26 Aug 2011Allowed
Kanwar Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 3 ShimLC 324
High Courts26 Aug 2011Allowed
Sanjay Gupta Vs Sanjay Kumar and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0258
High Courts26 Aug 2011Allowed
Roop Lal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 1 ShimLC 291
Constitution of India, 1950 — Article 226
High Courts26 Aug 2011Dismissed
R.L. Saklani Vs Himachal Pradesh Horticulture Produce and Marketing Processing Corporation Limited and Another
High Court Of Himachal Pradesh · (2011) 3 ShimLC 358
High Courts25 Aug 2011Dismissed
State of Himachal Pradesh Vs Ranjeet Ram
High Court Of Himachal Pradesh · (2011) 3 ShimLC 327
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20, 8
High Courts24 Aug 2011
Virender Parkash Vs Rikhi Ram and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0170
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227
High Courts24 Aug 2011Allowed
Balbir Singh Sadana Vs Eih Associated Hotels Ltd.
High Court Of Himachal Pradesh · (2011) 3 ShimLC 238
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1(3), Order 8 Rule 1A(3), 151
High Courts23 Aug 2011Dismissed
State of Himachal Pradesh Vs Nagnu Ram and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0104
Criminal Procedure Code, 1973 (CrPC) — Section 155, 313Forest Act, 1927 — Section 41, 42Himachal Pradesh Forest Produce Transit (Land Routes) Rules, 1978 — Rule 11, 20