COURT ARCHIVE

High Court Of Himachal Pradesh judgments, 2011

3,027 judgments · page 56 of 152

High Courts16 Aug 2011

Court on its own motion Vs Shivender Batish and Another

High Court Of Himachal Pradesh · (2011) 08 SHI CK 0081

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 437, 439Evidence Act, 1872 — Section 76

High Courts16 Aug 2011

Parkash Chand Vs Union of India (UOI) and Others

High Court Of Himachal Pradesh · (2011) 08 SHI CK 0077

Central Civil Services (Pension) Rules, 1972 — Rule 19(1), 19(2)

High Courts16 Aug 2011

Bansi Ram Vs Union of India (UOI) and Another

High Court Of Himachal Pradesh · (2011) 08 SHI CK 0071

High Courts16 Aug 2011Dismissed

Nirmala Devi Vs State of H.P.

High Court Of Himachal Pradesh · (2011) 08 SHI CK 0070

Criminal Procedure Code, 1973 (CrPC) — Section 174, 438Penal Code, 1860 (IPC) — Section 306, 498A

High Courts16 Aug 2011

State of Himachal Pradesh Vs Jalam Singh and Others

High Court Of Himachal Pradesh · (2011) 3 ShimLC 294

Criminal Procedure Code, 1973 (CrPC) — Section 202, 203, 226, 227, 228Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 37Penal Code, 1860 (IPC) — Section 147, 148, 149, 218, 304A

High Courts12 Aug 2011Allowed

Kamal Dutt Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2011) 08 SHI CK 0111

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 361, 363, 366, 376

High Courts12 Aug 2011Dismissed

Harvinder Kumar Vs Smt. Punam and Another

High Court Of Himachal Pradesh · (2011) 08 SHI CK 0099

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 482

High Courts12 Aug 2011Dismissed

State of H.P. Vs Chet Ram

High Court Of Himachal Pradesh · (2011) 08 SHI CK 0097

Penal Code, 1860 (IPC) — Section 408, 409

High Courts12 Aug 2011Dismissed

Gulab Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2011) 08 SHI CK 0088

Forest Act, 1927 — Section 41, 42Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20Penal Code, 1860 (IPC) — Section 323, 324, 34, 341, 354

High Courts12 Aug 2011

Bhime Ram Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2011) 08 SHI CK 0076

High Courts12 Aug 2011

Beli Ram Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2011) 08 SHI CK 0072

High Courts12 Aug 2011Dismissed

Virender Verma Vs Hindustan Petroleum Corporation Limited and Others

High Court Of Himachal Pradesh · (2011) 08 SHI CK 0058

High Courts12 Aug 2011Allowed

Hemant Kumar Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2011) 08 SHI CK 0055

High Courts12 Aug 2011

Mohd. Hanif Khan Vs State of H.P and Others

High Court Of Himachal Pradesh · (2011) 08 SHI CK 0050

High Courts12 Aug 2011Allowed

Smt. Shanta Kapila Vs Smt. Sharda and Another

High Court Of Himachal Pradesh · (2011) 08 SHI CK 0022

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 4

High Courts12 Aug 2011Dismissed

Bindu Bala Vs Sri Kant Baldi and Others

High Court Of Himachal Pradesh · (2011) 08 SHI CK 0021

High Courts12 Aug 2011Dismissed

Daleep Kumar and Another Vs Smt. Kancha and Others

High Court Of Himachal Pradesh · (2011) 3 ShimLC 197

Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 16Evidence Act, 1872 — Section 68

High Courts12 Aug 2011Allowed

Jai Singh Vs Dhian Singh and Others

High Court Of Himachal Pradesh · (2011) 3 ShimLC 568

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 5, Order 7 Rule 3, 151, 152

High Courts11 Aug 2011Allowed

Tula Ram Vs State of H.P.

High Court Of Himachal Pradesh · (2011) 08 SHI CK 0112

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20B

High Courts11 Aug 2011Dismissed

Chaman Singh Vs State of H.P.

High Court Of Himachal Pradesh · (2011) 08 SHI CK 0107

Criminal Procedure Code, 1973 (CrPC) — Section 100(4), 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20