High Courts09 Aug 2011Allowed
Rajender Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0054
Constitution of India, 1950 — Article 14, 16
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 58 of 152
High Courts09 Aug 2011Dismissed
Anupam Thakur and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0052
Constitution of India, 1950 — Article 14, 15, 15(4), 16, 335
High Courts09 Aug 2011
Onkar Singh Attal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0051
High Courts09 Aug 2011Dismissed
Pramod Sood Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0035
High Courts09 Aug 2011Dismissed
Smt. Padma Devi and Another Vs Karam Chand Sood and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0034
High Courts09 Aug 2011Dismissed
Puran Chand and Others Vs Mela Ram and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0018
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 39 Rule 2A, Order 6 Rule 17
High Courts09 Aug 2011
Ramesh Chander Thakur Vs Municipal Corporation and others
High Court Of Himachal Pradesh · (2012) 1 ShimLC 148
Constitution of India, 1950 — Article 226, 227
High Courts09 Aug 2011
Karam Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0001
High Courts08 Aug 2011Dismissed
Jindal Industries Ltd. Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2012) 47 VST 16
Arbitration and Conciliation Act, 1996 — Section 8
High Courts08 Aug 2011Dismissed
State of H.P. Vs Sher Singh
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0105
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 408
High Courts08 Aug 2011Allowed
Guddu Vs Kamli Devi and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0098
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts08 Aug 2011Allowed
Pawan Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0096
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 363, 366
High Courts08 Aug 2011Dismissed
Jaspal Singh Nagi Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0082
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 173, 482Evidence Act, 1872 — Section 10
High Courts08 Aug 2011Allowed
Sh. Devi Dayal (now deceased) through his L.Rs. and Sh. Ravinder Singh Negi and Others Vs State of HP and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0074
Himachal Pradesh Nautor Land Rules, 1968 — Rule 14
High Courts08 Aug 2011Allowed
Smt. Gulshan Bagga Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0067
Criminal Procedure Code, 1973 (CrPC) — Section 156, 438Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts08 Aug 2011Dismissed
Himachal Pradesh Private Schools'' Teachers Association Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0061
High Courts08 Aug 2011Dismissed
Gian Lal Vs Balkrishan Rawat
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0036
Evidence Act, 1872 — Section 45, 73
High Courts08 Aug 2011
Smt. Gurmeet Kaur and Another Vs R.S. Puran Mal Trust Shimla
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0032
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 24Trusts Act, 1882 — Section 48
High Courts08 Aug 2011
State of H.P. Vs Sukh Ram and Others
High Court Of Himachal Pradesh · (2012) CriLJ 464
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207Evidence Act, 1872 — Section 73Penal Code, 1860 (IPC) — Section 120(B), 409, 420, 467, 468
High Courts05 Aug 2011Allowed
Jamuna Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2012) 1 ShimLC 150
Constitution of India, 1950 — Article 14, 16