High Courts05 Aug 2011
Alka Kumari and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0270
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 59 of 152
High Courts05 Aug 2011Dismissed
State of H.P. Vs Ajay Kumar
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0254
Criminal Procedure Code, 1973 (CrPC) — Section 161
High Courts05 Aug 2011Dismissed
State of H.P Vs Beni Chand and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0253
Penal Code, 1860 (IPC) — Section 376, 506
High Courts05 Aug 2011Dismissed
State of H.P. Vs Subhash Chand
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0248
Prevention of Food Adulteration Act, 1954 — Section 11, 13(2), 13(2B), 16(1)
High Courts05 Aug 2011
Asha Devi Vs Manju Khullar and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0242
High Courts05 Aug 2011Allowed
Pawan Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0218
Criminal Procedure Code, 1973 (CrPC) — Section 374, 436Penal Code, 1860 (IPC) — Section 353, 436, 506(II)
High Courts05 Aug 2011
Devi Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0213
Constitution of India, 1950 — Article 14, 16
High Courts05 Aug 2011Dismissed
Gian Singh Vs State of H.P. and Another State of H.P. and Another Vs Gian Singh
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0198
High Courts05 Aug 2011
Sanjay Kumar Vs Himachal Pradesh Milk Federation and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0146
High Courts05 Aug 2011
Mast Ram Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0129
High Courts05 Aug 2011Dismissed
Naseeb Mohammad Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0093
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 29
High Courts05 Aug 2011Dismissed
Satish Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 438
High Courts05 Aug 2011
Vikas Kumar Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0063
High Courts05 Aug 2011
Uttam Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0053
High Courts05 Aug 2011Dismissed
State of Himachal Pradesh Vs Pritam Singh and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0044
Penal Code, 1860 (IPC) — Section 34, 382
High Courts05 Aug 2011Dismissed
State of H.P Vs Subhan Deen and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 34, 376, 452
High Courts05 Aug 2011Dismissed
Vidya Parkash Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1988 — Section 13(2), 20, 5(1), 7
High Courts04 Aug 2011
Shiv Parsad Silmana Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0275
High Courts04 Aug 2011
Usha Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0274
High Courts04 Aug 2011
Satish Kumar Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0273