High Courts04 Aug 2011
Harinder Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0190
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 61 of 152
High Courts04 Aug 2011Dismissed
State of H.P. Vs Kishori Lal
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0186
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 201 , 306, 498A
High Courts04 Aug 2011Allowed
Sh. Munish Kapoor and Another Vs Smt. Asha Gupta and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0182
Evidence Act, 1872 — Section 65, 66, 74
High Courts04 Aug 2011Dismissed
Himalyan Education and Social Welfare Society Vs Dr. Sandhaya Gupta and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0178
High Courts04 Aug 2011
Rajinder Singh Chauhan and Another Vs H.P.F.C.
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0176
High Courts04 Aug 2011
Ram Lal and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0168
High Courts04 Aug 2011
Kawasaki Advertisers and Representatives Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0167
Himachal Pradesh Financial Rules, 2009 — Rule 103
High Courts04 Aug 2011
Beas Dev Chauhan Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0166
High Courts04 Aug 2011
Bramhi Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0165
High Courts04 Aug 2011
Pardeep Thakur Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0158
High Courts04 Aug 2011
Shyam Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0157
High Courts04 Aug 2011
Amar Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0155
High Courts04 Aug 2011
Pritham Dev Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0153
High Courts04 Aug 2011
Raj Kumar and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0150
High Courts04 Aug 2011Dismissed
Mohd. Iqbal Khan and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0149
High Courts04 Aug 2011Dismissed
Naresh Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0139
High Courts04 Aug 2011
Jyoti Dhiman Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0137
High Courts04 Aug 2011Allowed
Kanchan Bala Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0132
Central Civil Services (Leave) Rules, 1972 — Rule 53, 53(4)Constitution of India, 1950 — Article 14, 16
High Courts04 Aug 2011
All Himachal Barrier Computer Operators Union Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0130
High Courts04 Aug 2011Allowed
Vakil Singh Vs H.P.S.E.B. and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0127