High Courts03 Aug 2011
Shri Netar Singh Vs H.P. State Electricity Board and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0215
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 63 of 152
High Courts03 Aug 2011
Suksham Kalia Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0214
High Courts03 Aug 2011
Vipan chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0211
High Courts03 Aug 2011
Jawind Lal Chauhan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0208
High Courts03 Aug 2011Dismissed
State of H.P. and Others Vs Chet Ram
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0204
High Courts03 Aug 2011
Garja Ram Vs Kamla Devi and Others
High Court Of Himachal Pradesh · (2011) 3 CivCC 726 : (2011) 8 RCR(Civil) 181
Civil Procedure Code, 1908 (CPC) — Order 19 Rule 3, Order 19 Rule 3(2)
High Courts03 Aug 2011
Manjeet Kaur Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0179
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20, 29, 42(2), 50
High Courts03 Aug 2011
Baryam Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0175
High Courts03 Aug 2011
Naresh Kumar and Others Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0164
High Courts03 Aug 2011
Seema Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0163
High Courts03 Aug 2011
Padam Bahadur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0152
High Courts03 Aug 2011
Vijay Prashar and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0151
High Courts03 Aug 2011Dismissed
Aruna Sood Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0144
High Courts03 Aug 2011Allowed
Lata Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0143
High Courts03 Aug 2011
Er. M.K. Guliani Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0138
Pay Revision Rules, 1998 — Rule 22
High Courts03 Aug 2011
Gian Chand and Others Vs The State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0134
High Courts03 Aug 2011
Jaswant Singh Vs The State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0133
High Courts03 Aug 2011Dismissed
Suma Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0123
High Courts03 Aug 2011Dismissed
State of H.P. and Others Vs Vijay Kumari
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0116
High Courts03 Aug 2011Dismissed
State of H.P. Vs Noori alias Daljit Singh
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0103
Penal Code, 1860 (IPC) — Section 376, 511