High Courts02 Aug 2011Allowed
Dr. B.M. Gupta Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0135
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 65 of 152
High Courts02 Aug 2011
Rajiv Pathania Vs State of HP and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0131
High Courts02 Aug 2011
Roshan Lal Sharma Vs Agriculture Produce Marketing Committee
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0128
High Courts02 Aug 2011
Suman Arora Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0117
High Courts02 Aug 2011Dismissed
Pradeep Kumar alias Bablu Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0092
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 27, 29, 37
High Courts02 Aug 2011Dismissed
Vijay Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 376, 452, 504, 506
High Courts02 Aug 2011
Devi Ram Bhagta Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0030
High Courts02 Aug 2011
Smt. Kamal Kant Gulyani Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0028
High Courts02 Aug 2011
Shivani Abrol Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0025
High Courts01 Aug 2011
Anupma Negi Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0269
High Courts01 Aug 2011Dismissed
Kesar Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0266
High Courts01 Aug 2011
Rajander Pal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0264
High Courts01 Aug 2011
Premi Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0263
High Courts01 Aug 2011Dismissed
State of Himachal Pradesh Vs Bhagat Ram and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0256
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 120B, 201, 409, 420Prevention of Corruption Act, 1988 — Section 13(2)
High Courts01 Aug 2011
Amar Singh Vs H.R.T.C. and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0251
High Courts01 Aug 2011Allowed
Sanjay Kumar Vs Jamna Devi and Others
High Court Of Himachal Pradesh · (2011) 3 ShimLC 40
Constitution of India, 1950 — Article 227Motor Vehicles Act, 1988 — Section 149(2), 149(3), 166, 170
High Courts01 Aug 2011Allowed
Ram Bahadur Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0240
High Courts01 Aug 2011
Laxman Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0239
Central Civil Services (Pension) Rules, 1972 — Rule 55
High Courts01 Aug 2011
Sanjeev Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0231
High Courts01 Aug 2011
Sameksha Sharma and Another Vs State of Himachal Pradesh and Others Dev Kumar and Another Vs H.P. Subordinate Service Selection Board and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0230