High Courts03 Aug 2011Allowed
Inder Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0095
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 307, 323, 324, 326, 354
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 64 of 152
High Courts03 Aug 2011Allowed
Roshan Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 438Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 429
High Courts03 Aug 2011
Hem Raj Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0045
Penal Code, 1860 (IPC) — Section 120B, 419, 420
High Courts02 Aug 2011
Dharma Pal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0268
High Courts02 Aug 2011
Satya Parkash Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0261
High Courts02 Aug 2011
Mohan Singh Vs H.P.S.E.B. Ltd. and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0260
High Courts02 Aug 2011Dismissed
Kanta Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0245
High Courts02 Aug 2011
Sunil Kumar Dhiman Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0236
High Courts02 Aug 2011Dismissed
State of H.P. and Others Vs Bishan Lal
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0235
High Courts02 Aug 2011
Naresh Kumar and Another Vs H.P. Tourism Development Corporation and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0234
High Courts02 Aug 2011Allowed
Ms. Ram Aasri Vs Kuldip Singh
High Court Of Himachal Pradesh · (2011) 3 CivCC 698 : (2011) 8 RCR(Civil) 80 : (2011) 3 ShimLC 44
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 15
High Courts02 Aug 2011Allowed
Ram Nath Vs Mehar Chand
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0202
Transfer of Property Act, 1882 — Section 106
High Courts02 Aug 2011Dismissed
Puran Chand Vs Bholi and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0199
Hindu Succession Act, 1956 — Section 15, 15(1), 15(2), 16
High Courts02 Aug 2011Dismissed
Sita Ram Vs Kuldeep Chand and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0195
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts02 Aug 2011
Kunta Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0191
High Courts02 Aug 2011
Shri Amar Nath Gautam Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0189
Penal Code, 1860 (IPC) — Section 120B, 409, 420, 465, 468Prevention of Corruption Act, 1988 — Section 13(2)
High Courts02 Aug 2011
Harbhajan Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0188
High Courts02 Aug 2011Dismissed
Udey Ram Vs Teju Ram and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0141
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 45
High Courts02 Aug 2011Allowed
The New India Assurance Company Ltd. Vs Anu Kumar and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0140
High Courts02 Aug 2011Allowed
Sat Pal Vs CSK HP Krishi Vishvavidyalya
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0136