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High Court Of Himachal Pradesh judgments, 2011

3,027 judgments · page 66 of 152

High Courts01 Aug 2011Allowed

Kulwinder Kaur and Others Vs Anita Kumari and Others

High Court Of Himachal Pradesh · (2011) 08 SHI CK 0209

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 3, Order 16 Rule 2, Order 23 Rule 1, Order 23 Rule 2, Order 5 Rule 13Himachal Pradesh Motor Vehicles Rules, 1999 — Rule 232 , 233Motor Vehicles Act, 1988 — Section 140, 169, 173
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High Courts01 Aug 2011Allowed

Man Singh Vs Hari Devi

High Court Of Himachal Pradesh · (2011) 3 CivCC 782

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13, 24
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High Courts01 Aug 2011Allowed

Shashikant Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2011) 08 SHI CK 0180

Criminal Procedure Code, 1973 (CrPC) — Section 154, 162(2), 313Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 304, 323, 325, 34
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