High Courts29 Jul 2011Dismissed
Dr. Y.S. Parmar University Vs Chet Ram
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0049
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 68 of 152
High Courts29 Jul 2011
Mata Bagla Mukhi Sahayak Sabha and Others Vs Rameshwar Dayal Sharma and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0044
High Courts29 Jul 2011
Om Parkash Vs H.P. State Electricity Board and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0037
High Courts29 Jul 2011Allowed
Mohan Lal Sharma Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0035
High Courts28 Jul 2011Dismissed
Sumgangla Devi and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0244
High Courts28 Jul 2011
Subhada Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0232
High Courts28 Jul 2011
Ram Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0225
High Courts28 Jul 2011
Ashish Sigta and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0217
Constitution of India, 1950 — Article 19Penal Code, 1860 (IPC) — Section 147, 148, 149, 188, 323
High Courts28 Jul 2011
Harish Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0210
High Courts28 Jul 2011
Surinder Singh Thakur and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0183
High Courts28 Jul 2011Dismissed
State of Himachal Pradesh Vs Jagdish Kumar
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0178
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42
High Courts28 Jul 2011Dismissed
Nishat and Malwa Transport Co. Pvt. Ltd and Another Vs Pawan Kumar and Another
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0142
Motor Vehicles Act, 1988 — Section 149(2)
High Courts28 Jul 2011Allowed
Surinder Kumar Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0126
High Courts28 Jul 2011Dismissed
Sat Parkash Vs Suresh Chand and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0093
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32
High Courts28 Jul 2011
Veena Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0080
High Courts28 Jul 2011
Chander Kant and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0071
Constitution of India, 1950 — Article 19Penal Code, 1860 (IPC) — Section 147, 148, 149, 188, 323
High Courts28 Jul 2011
Farm Fresh Foods Pvt. Ltd. Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0068
Hazardous Wastes (Management and Handling) Rules, 1989 — Rule 12, 13, 14, 3(14), 4
High Courts28 Jul 2011
Chhajju Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0063
High Courts28 Jul 2011Dismissed
State of H.P. and Another Vs Udham Singh
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0052
High Courts28 Jul 2011Dismissed
Bimla Vs Rukmani Devi and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0042