High Courts01 Aug 2011
Court on its own motion Vs Principal Secretary (Education) and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0145
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 67 of 152
High Courts01 Aug 2011
Tara Devi Vs H.P. Subordinate Service Selection Board and Another Seema Vs Secretary, H.P. Subordinate Service Selection Board and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0125
High Courts01 Aug 2011Allowed
Ram Dev and Others Vs Dhani Ram and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0120
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts01 Aug 2011Dismissed
State of Himachal Pradesh Vs Parkash Chand and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0109
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 304B, 34, 498A
High Courts01 Aug 2011Allowed
Ajay Kaistha Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0046
Constitution of India, 1950 — Article 14
High Courts01 Aug 2011
Court on its own motion Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0031
High Courts01 Aug 2011
Sunil Dutt and Another Vs Secretary, H.P. State Subordinate Selection Board and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0026
High Courts01 Aug 2011
Birkha Bhadur Vs State of H.P.and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0024
High Courts29 Jul 2011Dismissed
Lata Chauhan Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0241
High Courts29 Jul 2011Allowed
Rattan Lal Sankhayan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0238
High Courts29 Jul 2011Allowed
Moti Lal Vs H. P. S. E. B. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0223
Constitution of India, 1950 — Article 14, 16
High Courts29 Jul 2011
Mohammad Salim Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0220
High Courts29 Jul 2011
Raj Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 3 ShimLC 514
High Courts29 Jul 2011Allowed
Mohinder Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0212
High Courts29 Jul 2011Dismissed
Puneet Brar and Another Vs Tigaksha Metallics Pvt. Ltd. and Another
High Court Of Himachal Pradesh · (2011) 110 SCL 156
Companies Act, 1956 — Section 434
High Courts29 Jul 2011Dismissed
Commissioner of Central Excise Vs Auro Spinning Mills and Others
High Court Of Himachal Pradesh · (2011) 187 ECR 308 : (2012) 26 STR 413 : (2013) 60 VST 222
CENVAT (Credit) Rules, 2004 — Rule 3(4)Finance Act, 1994 — Section 68(2)Service Tax Rules, 1994 — Rule 2(1)
High Courts29 Jul 2011
Suman Sachar and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0144
High Courts29 Jul 2011
Lalit Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0125
High Courts29 Jul 2011
Het Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0067
High Courts29 Jul 2011Allowed
Commissioner Central Excise Vs Adhunik Packagers (P) Ltd.
High Court Of Himachal Pradesh · (2012) 276 ELT 185 : (2013) 29 STR 213
Central Excise Rules, 1944 — Rule 57G(3)