High Courts28 Jul 2011Dismissed
Rajender Singh and Others Vs Dhian Singh
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0041
Specific Relief Act, 1963 — Section 16Transfer of Property Act, 1882 — Section 53A
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 69 of 152
High Courts28 Jul 2011
Inder Dutt Sharma Vs State of H.P and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0027
High Courts28 Jul 2011Allowed
Yash Pal Vs National Insurance Co. Ltd. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0023
High Courts28 Jul 2011
The New India Assurance Company Ltd. Vs Usha Devi and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0021
Constitution of India, 1950 — Article 142Consumer Protection Act, 1986 — Section 2, 2(14), 3
High Courts27 Jul 2011Dismissed
Dharam Pal Singh Vs Major Gandhrab Singh Rana
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0242
High Courts27 Jul 2011Dismissed
Hari Dutt Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0236
High Courts27 Jul 2011Dismissed
State of H.P. Vs Tenjin Chhewang and Others
High Court Of Himachal Pradesh · (2011) 3 ShimLC 289
Evidence Act, 1872 — Section 24, 25, 26, 27Forest Act, 1927 — Section 41, 42Himachal Pradesh Forest Produce Transit (Land Routes) Rules, 1978 — Rule 20
High Courts27 Jul 2011
Vijay Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0192
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 323, 341, 376
High Courts27 Jul 2011Allowed
Sarwan Singh Vs Chanan Singh and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0190
Easements Act, 1882 — Section 13, 15, 18, 2, 4
High Courts27 Jul 2011Allowed
Smt. Santosh Kumari Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 3 ShimLC 305
Land Acquisition Act, 1894 — Section 11, 12(2), 18, 18(2), 9Limitation Act, 1963 — Section 29
High Courts27 Jul 2011
Keshar Chand Vs Himachal Road Transport Corporation and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0174
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14
High Courts27 Jul 2011
Dr. Sanjay Kumar Gupta Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0170
High Courts27 Jul 2011Dismissed
Kulwinder Singh Vs State of HP and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0169
Prevention of Corruption Act, 1988 — Section 13(2)
High Courts27 Jul 2011Dismissed
Sushma Devi and Another Vs Ramesh Chand and Another
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0163
Evidence Act, 1872 — Section 35Himachal Pradesh Land Revenue Act, 1954 — Section 45
High Courts27 Jul 2011Dismissed
State of Himachal Pradesh Vs Thakur Dass
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0161
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts27 Jul 2011
Anita Gupta Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0140
High Courts27 Jul 2011
Ruby Sharma and Others Vs Principal Secretary (Elementary Education) and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0136
High Courts27 Jul 2011Dismissed
Hans Raj Vs HRTC and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0133
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11, 14(18)
High Courts27 Jul 2011
Ms. Prem Lata Thapar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0132
High Courts27 Jul 2011Allowed
Hira Mani Vs State of H.P and Others
High Court Of Himachal Pradesh · (2011) 3 ShimLC 43