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High Court Of Himachal Pradesh judgments, 2011

3,027 judgments · page 70 of 152

High Courts27 Jul 2011Dismissed

State of H.P. Vs Kamlesh Kumar

High Court Of Himachal Pradesh · (2011) 07 SHI CK 0118

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42(2)
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High Courts27 Jul 2011Dismissed

State of H.P. Vs Ram Bali

High Court Of Himachal Pradesh · (2011) 07 SHI CK 0089

Motor Vehicles Act, 1988 — Section 181Penal Code, 1860 (IPC) — Section 279, 304
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High Courts27 Jul 2011Dismissed

Doom Ram and Others Vs Mohan Lal and Others

High Court Of Himachal Pradesh · (2011) 07 SHI CK 0040

Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104Limitation Act, 1963 — Article 100, 113Transfer of Property Act, 1882 — Section 41
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