High Courts26 Jul 2011
Tulsi Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0102
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 72 of 152
High Courts26 Jul 2011
Vinesh Thalwal Vs Kangra Central Co-operative Bank and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0099
High Courts26 Jul 2011
Kishori Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0079
High Courts26 Jul 2011
Narender Mohan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0058
High Courts26 Jul 2011Dismissed
Palta and Others Vs Gian Singh
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0045
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts26 Jul 2011
Bam Dev Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0016
High Courts26 Jul 2011Dismissed
Jai Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0014
Industrial Disputes Act, 1947 — Section 25
High Courts26 Jul 2011
Hridye Prakash Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 3 ShimLC 144
High Courts25 Jul 2011Dismissed
State of H.P. Vs Suraj Parkash Kapoor and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0196
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207Himachal Pradesh Prevention of Specific Corrupt Practices Act, 1983 — Section 4, 5, 6Penal Code, 1860 (IPC) — Section 120B, 218, 420, 465, 467
High Courts25 Jul 2011Dismissed
State of H.P. Vs Jatinder Singh and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0189
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 494, 498A
High Courts25 Jul 2011
Sudarshan Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0184
High Courts25 Jul 2011
Himachal Pradesh Lok Nirman Vibhag Majdoor Ekta Union Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0171
High Courts25 Jul 2011
Paras Ram and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0165
High Courts25 Jul 2011
Mani Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0164
High Courts25 Jul 2011Dismissed
State of H.P. Vs Prem Chand and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0162
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207Himachal Pradesh Prevention of Specific Corrupt Practices Act, 1983 — Section 4, 5, 6Prevention of Corruption Act, 1988 — Section 13(2)
High Courts25 Jul 2011Dismissed
H.P. Financial Corporation Vs Bindu Tyre Retreading and Vulcanazing Works
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0160
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 406, 420
High Courts25 Jul 2011Dismissed
State of H.P. Vs Managing Director Edifice Laboratories
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0159
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 313, 482Drugs and Cosmetics Act, 1940 — Section 18, 18A, 23(4), 25(3), 27
High Courts25 Jul 2011
Sudesh Kumar Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0141
Motor Vehicles Act, 1988 — Section 89
High Courts25 Jul 2011
Manohar Lal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0137
High Courts25 Jul 2011Dismissed
Kamal Chand Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0135