High Courts25 Jul 2011
Inder Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0131
Punjab Police Rules, 1934 — Rule 13.8, 130.8(2)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 73 of 152
High Courts25 Jul 2011
Sanjeev Kumar Baloria Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0121
High Courts25 Jul 2011Dismissed
State of H.P. Vs Rattan Chand and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0119
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 324
High Courts25 Jul 2011Dismissed
State of H.P. Vs Tarun, Deepa and Another
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0114
Penal Code, 1860 (IPC) — Section 34, 353, 504, 506
High Courts25 Jul 2011Dismissed
State of H.P. Vs Surinder Kumar
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0113
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 279, 304A
High Courts25 Jul 2011Dismissed
Charan Dass Vs Chhajju Ram and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0111
Penal Code, 1860 (IPC) — Section 34, 430, 506
High Courts25 Jul 2011
Ganga Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0106
High Courts25 Jul 2011
Paras Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0098
Central Civil Services (Pension) Rules, 1972 — Rule 19, 19(1), 19(2), 49
High Courts25 Jul 2011
H.P. Craft ITI Diploma Holder and C.T.I. Degree Holder Women Association and Another Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0097
High Courts25 Jul 2011Allowed
State of H.P. and Another Vs Jagdish Chand Gupta
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0095
Arbitration and Conciliation Act, 1996 — Section 33, 34, 34(2), 85
High Courts25 Jul 2011
Dropati Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0078
High Courts25 Jul 2011Dismissed
State of H.P. Vs J.S. Parihar and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207Himachal Pradesh Prevention of Specific Corrupt Practices Act, 1983 — Section 4, 5, 6Penal Code, 1860 (IPC) — Section 120B, 218, 420, 465, 467
High Courts25 Jul 2011Dismissed
State of H.P. Vs Partap Singh and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0018
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207Himachal Pradesh Prevention of Specific Corrupt Practices Act, 1983 — Section 4, 5, 6Penal Code, 1860 (IPC) — Section 120B, 218, 420, 465, 467
High Courts25 Jul 2011
Ramesh Chand Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0015
High Courts25 Jul 2011
Dr. Baldev Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0013
High Courts25 Jul 2011
Nirupma Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0010
High Courts22 Jul 2011
Ratti Ram Vs Secretary Education and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0237
High Courts22 Jul 2011
Mahesh Gupta and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0234
Administrative Tribunals Act, 1985 — Section 19
High Courts22 Jul 2011
Anju Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0214
Constitution of India, 1950 — Article 226
High Courts22 Jul 2011Dismissed
Mam Raj Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0211