High Courts26 Jul 2011Dismissed
State of H.P. Vs Kartar Chand
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0194
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 353
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 71 of 152
High Courts26 Jul 2011Dismissed
State of H.P. Vs Rajinder Singh and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0193
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 23, 323, 325, 34
High Courts26 Jul 2011Dismissed
State of Himachal Pradesh Vs Kuldip Singh and Another
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0191
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 304, 306, 34, 498A
High Courts26 Jul 2011
J.P. Vashishtha Vs Sainik School Society and Another
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0188
High Courts26 Jul 2011
J.S. Batra Vs Himachal Pradesh Gramin Bank
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0172
High Courts26 Jul 2011
Ram Lal and Another Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0168
High Courts26 Jul 2011Dismissed
Sushil Kumar Vs Indian Oil Corporation and Others Isha Thakur Vs Hindustan Petroleum Corporation Ltd. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0166
High Courts26 Jul 2011
Banti Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0139
High Courts26 Jul 2011Dismissed
Surinder Kumar Vs H.R.T.C. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0138
High Courts26 Jul 2011Allowed
Bakhtawar Singh and Others Vs Jagdish and Another
High Court Of Himachal Pradesh · (2011) 3 ShimLC 522
Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104, 112Transfer of Property Act, 1882 — Section 122, 123
High Courts26 Jul 2011
Bhim Bahadur and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0130
High Courts26 Jul 2011
Roshan Lal Vs Roop Singh
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0129
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts26 Jul 2011
Bhag Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0120
High Courts26 Jul 2011Dismissed
State of H.P. Vs Jarnail Singh
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0117
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)
High Courts26 Jul 2011Dismissed
Vijay Kumar Vs Ravinder Singh Sukla and Another
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0116
Registration Act, 1908 — Section 17(1A), 48, 53, 53A
High Courts26 Jul 2011Dismissed
Jai Singh Vs Bishan Singh
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0115
High Courts26 Jul 2011Dismissed
State of H.P. Vs Bhagwanti Devi and Others Sat Dev and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 3 ShimLC 299
Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 324
High Courts26 Jul 2011Dismissed
ICICI Lombard General Insurance Company Ltd. Vs Smt. Gita Verma and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0110
Constitution of India, 1950 — Article 227
High Courts26 Jul 2011Dismissed
State of H.P. Vs Prem Chand Thakur and Others
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0109
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207Himachal Pradesh Prevention of Specific Corrupt Practices Act, 1983 — Section 4, 5, 6Penal Code, 1860 (IPC) — Section 120B, 218, 420, 465, 467
High Courts26 Jul 2011
Tek Chand Vs Nand Lal and Another
High Court Of Himachal Pradesh · (2011) 07 SHI CK 0108
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Negotiable Instruments Act, 1881 (NI) — Section 138