High Courts04 Aug 2011
Raj Kumar Vs The Special Area Development Authority and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0126
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 62 of 152
High Courts04 Aug 2011Allowed
Indu Kaushal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0124
Payment of Gratuity Act, 1972 — Section 2
High Courts04 Aug 2011
State of Himachal Pradesh and Others Vs Dassi Devi and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0122
High Courts04 Aug 2011
H.R.T.C and Another Vs Sureshna Devi
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0121
High Courts04 Aug 2011
Subhash Chand Vs H.P. Milk Federation and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0119
High Courts04 Aug 2011
Onkar Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0118
High Courts04 Aug 2011Allowed
Vinay Kumar and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0094
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 147, 149, 323, 341, 452
High Courts04 Aug 2011Dismissed
Mittar Dev Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 439Punjab Excise Act, 1914 — Section 61, 69
High Courts04 Aug 2011Allowed
Asha Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0084
Criminal Procedure Code, 1973 (CrPC) — Section 437, 438, 439Penal Code, 1860 (IPC) — Section 307, 324, 506
High Courts04 Aug 2011
Kavita Rana Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0027
High Courts03 Aug 2011Dismissed
State of H.P. and Another Vs N.F.C. Teachers Association and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0246
High Courts03 Aug 2011
Dinesh Kumar Bajaj Vs Himachal Pradesh University and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0244
High Courts03 Aug 2011
Gautam Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0241
High Courts03 Aug 2011
Er. J.N. Sharma Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0238
Pay Revision Rules, 1998 — Rule 22, 7
High Courts03 Aug 2011Dismissed
Smt. Suman Sharma Vs H.P. State Electricity Board
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0228
High Courts03 Aug 2011Allowed
Sanjay Kumar Vs Kamal Singh and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0226
Criminal Procedure Code, 1973 (CrPC) — Section 151
High Courts03 Aug 2011
The State of HP and Another Vs Gurinder Pal Singh
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0225
Constitution of India, 1950 — Article 227
High Courts03 Aug 2011
Durga Dass Vs Paras Ram
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0224
Constitution of India, 1950 — Article 227
High Courts03 Aug 2011
State of H.P Vs Parma Nand
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0221
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42, 50
High Courts03 Aug 2011Dismissed
Shri Dharam Chand Vs H.P. State Cooperative Milk Producers'' Fedn. Ltd. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0216
Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13(2)