High Courts04 Aug 2011
Manorma Devi Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0272
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 60 of 152
High Courts04 Aug 2011
Daulat Ram Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0267
High Courts04 Aug 2011
Lal Bahadur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0265
High Courts04 Aug 2011
Kamal Chand Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0259
High Courts04 Aug 2011
State of Himachal Pradesh Vs Baljit Singh
High Court Of Himachal Pradesh · (2012) CriLJ 237
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 313Penal Code, 1860 (IPC) — Section 279, 337
High Courts04 Aug 2011
Kamla Devi and Another Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0252
Penal Code, 1860 (IPC) — Section 306, 34, 498A
High Courts04 Aug 2011Dismissed
Nazar Khan Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0249
Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20, 29
High Courts04 Aug 2011
Ashwani Kumar and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0247
Constitution of India, 1950 — Article 14, 15, 16, 16(1), 16(4)
High Courts04 Aug 2011
Smt. Raman Jakhotra Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0237
High Courts04 Aug 2011
Dr. Rajesh Sharma Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0233
High Courts04 Aug 2011Dismissed
Y.S. Thakur Vs Himachal Pradesh State Forest Corporation and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0232
Constitution of India, 1950 — Article 12
High Courts04 Aug 2011
Guru Parshad Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0227
High Courts04 Aug 2011
State of H.P. Vs Mohan Lal and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0220
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts04 Aug 2011Dismissed
State of H.P. Vs Prem Chand
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0219
Forest Act, 1927 — Section 41, 42Penal Code, 1860 (IPC) — Section 379
High Courts04 Aug 2011
New India Assurance Company Ltd. Vs Urja Gale @ Urja Bahadur and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0210
Constitution of India, 1950 — Article 142Consumer Protection Act, 1986 — Section 2, 3
High Courts04 Aug 2011
Rajesh Kumar and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0207
High Courts04 Aug 2011Allowed
Kishori Lal and Another Vs Smt. Rohni Sharma and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0203
Civil Procedure Code, 1908 (CPC) — Section 92, 96
High Courts04 Aug 2011Dismissed
Jamna Devi Vs Municipal Council, H.P. and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0201
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts04 Aug 2011Dismissed
Savitri Devi (dead) through L.R. Roma Devi Vs Nirmala Devi and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0197
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts04 Aug 2011Dismissed
Rumel Singh Vs General Public of Mohal Baryai Behard and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0196
Civil Procedure Code, 1908 (CPC) — Section 100Himachal Pradesh Land Revenue Act, 1954 — Section 36, 37, 38