High Courts23 Aug 2011Dismissed
Amar Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0062
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 55 of 152
High Courts23 Aug 2011
Virendra Kumar Vs Sandeep Bhatnagar and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0056
High Courts23 Aug 2011
Ranjeet Kumar Vs The State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0047
High Courts23 Aug 2011Allowed
Phankra Vs Shankar Dass
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0019
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts23 Aug 2011
Anil Sharma and Another Vs Mehboob Hussan
High Court Of Himachal Pradesh · (2011) 3 ShimLC 215
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 6
High Courts19 Aug 2011Allowed
Nand Ram Vs Sant Ram
High Court Of Himachal Pradesh · (2011) 3 ShimLC 240
Criminal Procedure Code, 1973 (CrPC) — Section 96Land Acquisition Act, 1894 — Section 11, 12(2), 18, 30, 4
High Courts19 Aug 2011Dismissed
Naresh Kumar and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0257
Constitution of India, 1950 — Article 14, 16, 309
High Courts19 Aug 2011Dismissed
Jagdish Chand and Another Vs Prem Singh and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0171
High Courts19 Aug 2011Dismissed
State of H.P. Vs Narender Kumar and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0106
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376(2), 450
High Courts19 Aug 2011Dismissed
Nand Lal @ Nand Kishore Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0102
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 380, 395, 411, 457
High Courts19 Aug 2011Dismissed
State of H.P. Vs Atma Ram
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0101
Penal Code, 1860 (IPC) — Section 302, 498
High Courts19 Aug 2011Dismissed
Man Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0083
Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 409, 420, 468, 471, 477(A)Prevention of Corruption Act, 1988 — Section 13(2)
High Courts18 Aug 2011Dismissed
Harmesh Chand and Others Vs Madan Lal and Others
High Court Of Himachal Pradesh · (2011) 3 ShimLC 222
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts18 Aug 2011Allowed
Jyoti Parkash Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0115
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts18 Aug 2011Dismissed
State of H.P. Vs Rajesh Kumar and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0113
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts18 Aug 2011Dismissed
State of HP Vs Randheer Singh @ Dheera
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0110
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
High Courts18 Aug 2011Dismissed
State of H.P. Vs Nanak Chand and Another
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0108
Penal Code, 1860 (IPC) — Section 34, 452, 506
High Courts18 Aug 2011Allowed
State of H.P. Vs Dinesh Kumar and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0090
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Forest Act, 1927 — Section 41, 42Penal Code, 1860 (IPC) — Section 34, 379
High Courts18 Aug 2011
Angdui Norbu and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0057
Constitution of India, 1950 — Article 226, 234O, 243C, 40Himachal Pradesh Panchayati Raj (Election) Rules, 1994 — Rule 85Himachal Pradesh Panchayati Raj Act, 1994 — Section 127, 146, 159, 162, 163
High Courts18 Aug 2011Allowed
Land Acquisition Collector and Another Vs Smt. Sodha Devi and Others
High Court Of Himachal Pradesh · (2011) 08 SHI CK 0020
Land Acquisition Act, 1894 — Section 18, 23(1A), 4Limitation Act, 1963 — Section 5