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Gauhati High Court judgments

26,824 judgments · page 68 of 1,342

High Courts09 Oct 2023Disposed Of

Jahangir Alom And Anr Vs State Of Assam And Anr

Gauhati High Court · (2023) 10 GAU CK 0019

Indian Penal Code, 1860 — Section 34, 109, 342, 363, 363A, 366, 376, 376(1), 376(2)(g), 376(2)(i)Code Of Criminal Procedure, 1973 — Section 164, 222(2), 313Protection of Children from Sexual Offences Act, 2012 — Section 4
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High Courts09 Oct 2023Dismissed

Sukinath Bhowmik And Anr Vs State Of Assam

Gauhati High Court · (2023) 10 GAU CK 0018

Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 384, 511Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 320, 482
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High Courts09 Oct 2023Disposed Of

Lalu Karmakar Vs State Of Assam

Gauhati High Court · (2023) 10 GAU CK 0017

Indian Penal Code, 1860 — Section 300, 302, 304, 304IICode Of Criminal Procedure, 1973 — Section 164, 313
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High Courts09 Oct 2023Allowed

Gias Uddin Ahmed Vs E State Of Assam

Gauhati High Court · (2023) 10 GAU CK 0016

Indian Penal Code, 1860 — Section 307, 325Code Of Criminal Procedure, 1973 — Section 407Protection of Women from Domestic Violence Act, 2005 — Section 27, 27(1)(a)
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High Courts05 Oct 2023Partly Allowed

Dhruba Bharali Vs State Of Assam

Gauhati High Court · (2023) 10 GAU CK 0002

Assam Civil Service (Conduct) Rules, 1965 — Rule 3(1)(i), 3(1)(ii), 3(1)(iii), 3(2)(i), 3(2)(ii)Prevention of Corruption Act, 1988 — Section 18, 19Code Of Criminal Procedure, 1973 — Section 173
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High Courts04 Oct 2023Dismissed

Deba Prasad Dutta Vs State Of Assam

Gauhati High Court · (2023) 10 GAU CK 0007

Constitution Of India, 1950 — Article 226, 227Code of Civil Procedure, 1908 — Order 39 Rule 12Code Of Criminal Procedure, 1973 — Section 397, 482
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High Courts03 Oct 2023Allowed

Bhaskar Baruah Vs State Of Assam

Gauhati High Court · (2023) 10 GAU CK 0008

Constitution Of India, 1950 — Article 21Code Of Criminal Procedure, 1973 — Section 100, 313, 374(2)Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(a), 20(b)(ii)(B), 41(2), 42, 42(1), 43, 50, 52(a), 52A(1), 52A(2), 52A(3), 52A(4), 53, 100
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High Courts29 Sept 2023Dismissed

Ritesh Das Vs State Of Assam And Anr.

Gauhati High Court · (2023) 09 GAU CK 0064

Code Of Criminal Procedure, 1973 — Section 200, 202, 203, 362, 401, 482Negotiable Instruments Act, 1881 — Section 138, 143(1), 145
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High Courts29 Sept 2023Allowed

Kaushik Baruah Vs State Of Assam

Gauhati High Court · (2023) 09 GAU CK 0063

Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 307, 326, 342Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482
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