High Courts29 Sept 2023Dismissed
Commissioner Of Income Tax Vs M/S Goldstone Cements Limited
Gauhati High Court · (2023) 09 GAU CK 0061
Income Tax Act, 1961 — Section 68, 132, 132A, 147, 148, 153A, 153C, 260A
COURT ARCHIVE
Gauhati High Court judgments
26,824 judgments · page 69 of 1,342
High Courts29 Sept 2023Allowed
Oriental Insurance Company Ltd Vs Lakhimai Teronpi And 7 Ors
Gauhati High Court · (2023) 09 GAU CK 0060
Constitution Of India, 1950 — Article 142Motor Vehicle Act, 1988 — Section 147(1)(b), 149(1), 168, 173
High Courts29 Sept 2023Dismissed
Dilip Barman And 19 Ors. Vs Union Of India And 4 Ors
Gauhati High Court · (2023) 09 GAU CK 0059
Constitution Of India, 1950 — Article 14, 19(1)(g), 38, 39, 226
High Courts29 Sept 2023Dismissed
Baluram Das And 13 Ors Vs State Of Assam And 5 Ors
Gauhati High Court · (2023) 09 GAU CK 0058
Constitution Of India, 1950 — Article 14, 19(1)(g), 38, 39, 226
High Courts29 Sept 2023Disposed Of
Dribbleena Sarania Vs State Of Assam And 5 Ors
Gauhati High Court · (2023) 09 GAU CK 0057
Constitution Of India, 1950 — Article 342, 342(2)Evidence Act, 1872 — Section 106
High Courts29 Sept 2023Disposed Of
Arunima Gogoi Vs State Of Assam And 4 Ors
Gauhati High Court · (2023) 09 GAU CK 0056
Constitution Of India, 1950 — Article 14, 16, 142Assam Public Services (Direct Recruitment to Class-III and Class-IV) Rules, 1997 — Section 2(a), 3, 3(2), 3(2)(i), 3(2)(ii), 3(2)(iii), 3(2)(iv), 4, 4(1), 4(2), 4(3), 4(4), 4(5), 5, 5(1)(a), 5(3), 6, 6(2), 6(5), 12, 12(1), 12(2), 13, 16Assam Fiscal Responsibility and Budget Management Act, 2005 — Section 1(3), 2(a), 5, 7, 7(1)(a), 7(1)(b), 7(1)(c), 7(1)(d), 7(1)(e), 7(1)(f), 7(1)(g), 7(2), 7(3), 8, 8(2)
High Courts28 Sept 2023Dismissed
Mouchumi Saharia Vs Rekha Kalita And 3 Ors.
Gauhati High Court · (2023) 09 GAU CK 0062
Assam Civil Services (Conduct) Rules, 1965 — Rule 13University Grants Commission Act, 1956 — Section 22General Clauses Act, 1897 — Section 21
High Courts27 Sept 2023Dismissed
Niren Bordoloi Vs State Of Assam And Anr
Gauhati High Court · (2023) 09 GAU CK 0039
Code Of Criminal Procedure, 1973 — Section 161, 164, 313, 374Indian Penal Code, 1860 — Section 34, 120B, 302, 304IIEvidence Act, 1872 — Section 25, 27, 101, 106
High Courts26 Sept 2023
Dhyan Foundation Vs State Of Assam
Gauhati High Court · (2023) 09 GAU CK 0046
Prevention of Cruelty to Animals Act, 1960 — Section 11, 11(1), 11(1)(a), 11(1)(d)Code Of Criminal Procedure, 1973 — Section 397, 401, 451
High Courts26 Sept 2023
Mehebul Islam Vs State Of Assam And Anr.
Gauhati High Court · (2023) 09 GAU CK 0045
Protection of Children from Sexual Offences Act, 2012 — Section 4, 6Indian Penal Code, 1860 — Section 376, 448Code Of Criminal Procedure, 1973 — Section 164, 313, 374(2)
High Courts26 Sept 2023Disposed Of
On The Death Of Jatin Chandra Sharma His Legal Heirs Vs Oil India Ltd. And 4 Ors.
Gauhati High Court · (2023) 09 GAU CK 0044
High Courts26 Sept 2023
Arif Uddin Vs Government Of Assam And 4 Ors.
Gauhati High Court · (2023) 09 GAU CK 0043
High Courts26 Sept 2023Dismissed
Nabanita Sarma Vs State Of Assam And 2 Ors.
Gauhati High Court · (2023) 09 GAU CK 0042
Constitution Of India, 1950 — Article 320(3)
High Courts26 Sept 2023Disposed Of
Keshab Baishya Vs State Of Assam And 7 Ors
Gauhati High Court · (2023) 09 GAU CK 0041
High Courts26 Sept 2023Disposed Of
M/S Naba Gogoi Vs State Of Assam And 3 Ors
Gauhati High Court · (2023) 09 GAU CK 0040
Indian Penal Code, 1860 — Section 120B, 406, 409, 420Essential Commodities Act, 1955 — Section 7
High Courts25 Sept 2023Allowed
M/S. Gupta Hardware Private Ltd. Vs M/S. R.B. Engineering And Company
Gauhati High Court · (2023) 09 GAU CK 0049
Code Of Criminal Procedure, 1973 — Section 256, 256(1), 374(4), 482Negotiable Instruments Act, 1881 — Section 13
High Courts25 Sept 2023Allowed
Mandel Lalthlangama Durpui Vs State Of Assam
Gauhati High Court · (2023) 09 GAU CK 0048
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 22, 22(a), 22(c), 29, 42, 42(1), 43, 50, 52, 52A, 52A(3), 52A(4)Code Of Criminal Procedure, 1973 — Section 313
High Courts25 Sept 2023Dismissed
Madhuri Borthakur Vs State Of Assam And 5 Ors
Gauhati High Court · (2023) 09 GAU CK 0047
Constitution Of India, 1950 — Article 226Assam Civil Services (Conduct) Rules, 1965 — Rule 13, 13(2)
High Courts22 Sept 2023Dismissed
Mrigen Haloi Vs State Of Assam And 3 Ors
Gauhati High Court · (2023) 09 GAU CK 0036
Constitution Of India, 1950 — Article 311, 311(2)Assam Service (Discipline and Appeal) Rules, 1964 — Rule 6(2), 7Assam Agriculture Service Rules, 1980 — Rule 21, 21(2)
High Courts22 Sept 2023Allowed
Duken Kato Vs State Of Arunachal Pradesha And 6 Ors
Gauhati High Court · (2023) 09 GAU CK 0035
Constitution Of India, 1950 — Article 77(1), 77(2), 166(1), 166(2)