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Gauhati High Court judgments

26,824 judgments · page 67 of 1,342

High Courts13 Oct 2023Dismissed

Mahesh Kharia Vs State Of Assam

Gauhati High Court · (2023) 10 GAU CK 0027

Code Of Criminal Procedure, 1973 — Section 161, 164, 313, 374(2)Indian Penal Code, 1860 — Section 90, 376, 415, 417, 420
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High Courts11 Oct 2023Dismissed

Joynul Hoque Barbhuiya Vs State Of Assam And Anr.

Gauhati High Court · (2023) 10 GAU CK 0012

Code of Criminal Procedure Code, 1973 — Section 164, 313, 374Protection of Children from Sexual Offences Act, 2012 — Section 3, 4, 5, 7, 9, 29, 30, 30(2), 34, 42Indian Penal Code, 1860 — Section 313, 376, 376A, 417, 420
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High Courts10 Oct 2023Dismissed

Md. Miri Ali And Anr Vs State Of Assam And Anr

Gauhati High Court · (2023) 10 GAU CK 0022

Indian Penal Code, 1860 — Section 34, 35, 120B, 325, 384, 406, 409, 420, 425, 441, 447, 448, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 161, 173(2), 210, 228, 482Prevention of corruption Act, 1988 — Section 7
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High Courts10 Oct 2023Disposed Of

Prabitra Das Vs State Of Assam

Gauhati High Court · (2023) 10 GAU CK 0021

Indian Penal Code, 1860 — Section 34, 302, 323, 341Code Of Criminal Procedure, 1973 — Section 313, 313(1)(b), 314
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