High Courts21 Nov 2023Allowed
Forhad Ali Vs Union Of India And 5 Ors.
Gauhati High Court · (2023) 11 GAU CK 0032
Foreigners Act, 1946 — Section 9Evidence Act, 1872 — Section 65B, 65B(1), 65B(2), 65B(4)
COURT ARCHIVE
Gauhati High Court judgments
26,824 judgments · page 65 of 1,342
High Courts21 Nov 2023Allowed
Janardan Kalita Vs State Of Assam And 6 Ors
Gauhati High Court · (2023) 11 GAU CK 0031
High Courts21 Nov 2023Disposed Of
Shyamal Bezbaruah Vs Central Bureau Of Investigation
Gauhati High Court · (2023) 11 GAU CK 0027
Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 19, 27Code Of Criminal Procedure, 1973 — Section 164, 313, 374(2)Indian Penal Code, 1860 — Section 120B, 219, 299, 420, 468, 471, 471A
High Courts21 Nov 2023Dismissed
State Of Assam And Anr. Vs Faijuddin Ahmed @ Faizuddin Ahmed
Gauhati High Court · (2023) 11 GAU CK 0026
Code Of Criminal Procedure, 1973 — Section 482Assam Forest Regulation Act, 1891 — Section 40, 41, 49, 49(4), 49(5)(b), 49(6), 51
High Courts21 Nov 2023Allowed
Mohan Kumar Vs State Of Assam And Anr.
Gauhati High Court · (2023) 11 GAU CK 0025
Code Of Criminal Procedure, 1973 — Section 161, 164, 313Indian Penal Code, 1860 — Section 302, 304I, 304II, 326Evidence Act, 1872 — Section 106
High Courts21 Nov 2023Disposed Of
Gitali Bordoloi Das Vs State Of Assam And 4 Ors
Gauhati High Court · (2023) 11 GAU CK 0024
High Courts21 Nov 2023Dismissed
Bibhucharan Dutta And 15 Ors Vs Management Of Oil And Natural Gas Corporation Ltd. And 4 Ors
Gauhati High Court · (2023) 11 GAU CK 0023
Constitution Of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 12(5)
High Courts21 Nov 2023Dismissed
Nepur Das Vs State Of Assam And Ors
Gauhati High Court · (2023) 11 GAU CK 0022
Assam Civil Defence (NonGazetted) Service Rules, 1991 — Rule 3, 5, 5(2)
High Courts16 Nov 2023Dismissed
Nepali Boruah Vs State Of Assam
Gauhati High Court · (2023) 11 GAU CK 0017
Indian Penal Code, 1860 — Section 307, 320, 324, 326
High Courts16 Nov 2023Dismissed
Sanowar Hussain Mondal Vs State Of Assam And Anr
Gauhati High Court · (2023) 11 GAU CK 0016
Code Of Criminal Procedure, 1973 — Section 406, 407Indian Penal Code, 1860 — Section 34, 494, 498A, 506
High Courts16 Nov 2023Dismissed
Bablu Pandey Vs State Of Assam
Gauhati High Court · (2023) 11 GAU CK 0015
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21(C), 37, 37(2)
High Courts16 Nov 2023Dismissed
Parameswar Rajowar @ Parameswar Rajuwar Vs State Of Assam And Anr.
Gauhati High Court · (2023) 11 GAU CK 0014
Code Of Criminal Procedure, 1973 — Section 161, 207, 313Indian Penal Code, 1860 — Section 302, 302, 304I, 304II, 307, 325Evidence Act, 1872 — Section 25, 101, 106, 154
High Courts15 Nov 2023Disposed Of
Jabed Ali Ahmed And 13 Ors. Vs Union Of India And 5 Ors
Gauhati High Court · (2023) 11 GAU CK 0018
Public Premises (Eviction of Un-authorized Occupants Act), 1971 — Section 4, 5
High Courts14 Nov 2023Allowed
Partha Saha Vs State Of Assam And Anr.
Gauhati High Court · (2023) 11 GAU CK 0020
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 34, 120B, 323, 375, 376, 420, 506
High Courts14 Nov 2023Disposed Of
Jakirul Islam And 3 Ors Vs Karifuddin And 33 Ors.
Gauhati High Court · (2023) 11 GAU CK 0019
Code of Civil Procedure, 1908 — Section 47, 96, Order 41, Order 43 Rule 1, Order 21 Rule 97, Order 21 Rule 99, Order 21 Rule 101
High Courts14 Nov 2023Disposed Of
Ram Narayan Rajbhor Vs Geeta Ghosh @ Geeta Kalita And Ors
Gauhati High Court · (2023) 11 GAU CK 0013
Evidence Act, 1872 — Section 67
High Courts10 Nov 2023Dismissed
M/S Mediciti Healthcare Services Pvt. Ltd Vs State Of Assam
Gauhati High Court · (2023) 11 GAU CK 0012
Constitution Of India, 1950 — Article 226
High Courts10 Nov 2023Dismissed
Ranjan Bordoloi And 2 Ors. Vs State Of Assam And 7 Ors
Gauhati High Court · (2023) 11 GAU CK 0011
Constitution Of India, 1950 — Article 14, 16, 226, 309
High Courts09 Nov 2023Disposed Of
M/S Sri Balaji Cement Private Limited Vs Union Of India And 4 Ors
Gauhati High Court · (2023) 11 GAU CK 0009
High Courts09 Nov 2023Partly Allowed
Jogen Baruah Vs State Of Assam
Gauhati High Court · (2023) 11 GAU CK 0008
Constitution Of India, 1950 — Article 136Code Of Criminal Procedure, 1973 — Section 145, 374(2)Indian Penal Code, 1860 — Section 34, 147, 148, 149, 302, 323, 324, 452, 506