High Courts09 Nov 2023Disposed Of
Kangkan Kishore Borah Vs State Of Assam And 3 Ors
Gauhati High Court · (2023) 11 GAU CK 0007
Code of Civil Procedure, 1908 — Section 151, Order 18 Rule 17
COURT ARCHIVE
Gauhati High Court judgments
26,824 judgments · page 66 of 1,342
High Courts08 Nov 2023Disposed Of
Hi Speed Logistics Pvt Ltd Vs Food Corporation Of India And 5 Ors
Gauhati High Court · (2023) 11 GAU CK 0006
Indian Contract Act, 1872 — Section 73, 74
High Courts07 Nov 2023Allowed
Amitabh Saikia Vs Debojit Gogoi @ Debajit Gogoi
Gauhati High Court · (2023) 11 GAU CK 0005
Code Of Criminal Procedure, 1973 — Section 378Negotiable Instruments Act, 1881 — Section 138, 139
High Courts07 Nov 2023Dismissed
Kishor Bhattacherjee Vs State Of Assam
Gauhati High Court · (2023) 11 GAU CK 0004
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 468(2), 437, 482Indian Penal Code, 1860 — Section 34, 109, 114, 120B, 341, 385, 420, 467, 468, 471
High Courts06 Nov 2023Dismissed
Debendra Nath Vs State Of Assam And 5 Ors
Gauhati High Court · (2023) 11 GAU CK 0003
Assam Public Services (Preferential Appointment) Rules, 1999 — Rule 4(1)
High Courts06 Nov 2023Allowed
Sunil Kumar Chakraborty Vs Ram Krishna Sen Burman
Gauhati High Court · (2023) 11 GAU CK 0002
Code of Civil Procedure, 1908 — Section 115Assam Urban Areas Rent Control Act, 1972 — Section 2(c), 2(f)Delhi Rent Control Act, 1958 — Section 25B, 25B(8)
High Courts06 Nov 2023Allowed
Vikramjeet Dutta Vs Union Of India And 5 Ors
Gauhati High Court · (2023) 11 GAU CK 0001
High Courts26 Oct 2023Allowed
Prof. Sashindra Kumar Kakoty Vs Union Of India And 5 Ors
Gauhati High Court · (2023) 10 GAU CK 0050
Code of Civil Procedure, 1908 — Order 3 Rule 4Institutes of Technology Act, 1961 — Section 10, 11, 13, 16, 27(2)
High Courts19 Oct 2023Dismissed
Dalmia Cement (Bharat) Ltd. Vs Union Of India And 3 Ors.
Gauhati High Court · (2023) 10 GAU CK 0036
Constitution Of India, 1950 — Article 226Competition Commission Act, 2002 — Section 3, 3(1), 3(2), 3(3)(a), 3(3)(b), 3(3)(c), 3(3)(d), 14, 19(1), 19(1)(a), 26, 26(1), 27, 36(2), 41, 48, 53A
High Courts19 Oct 2023Dismissed
Guwahati Co Operative Urban Bank Ltd. And 2 Ors Vs Anil Kumar Kalita And 6 Ors.
Gauhati High Court · (2023) 10 GAU CK 0035
Assam Co-operative Societies Act, 2007 — Section 9, 32, 33, 33(1), 33(2), 34, 34(1), 34(2), 34(3), 34(4), 41(6)
High Courts19 Oct 2023Dismissed
Union Of India 5 Ors Vs Mukul Das. F
Gauhati High Court · (2023) 10 GAU CK 0034
Central Reserve Police Force Rules, 1955 — Rule 27, 27(C)(1)Central Reserve Police Force Act, 1949 — Section 11(1)Evidence Act, 1872 — Section 73
High Courts19 Oct 2023Dismissed
Ranjan Singha Vs State Of Assam And 5 Ors
Gauhati High Court · (2023) 10 GAU CK 0033
Constitution Of India, 1950 — Article 14, 16, 16(4)
High Courts19 Oct 2023Allowed
Pub- Jaluguti Co-Operative Fishery Society Ltd Vs Kuji Satra Mashmora Samabai Samitee Ltd.
Gauhati High Court · (2023) 10 GAU CK 0032
High Courts18 Oct 2023Partly Allowed
Sanjay Bhumij Vs State Of Assam
Gauhati High Court · (2023) 10 GAU CK 0041
Code Of Criminal Procedure, 1973 — Section 162, 313, 313(1)(b)Indian Penal Code, 1860 — Section 300, 302, 304I, 304IIEvidence Act, 1872 — Section 106
High Courts18 Oct 2023Allowed
Nayan Moni Deka Vs State Of Assam
Gauhati High Court · (2023) 10 GAU CK 0040
High Courts18 Oct 2023Dismissed
Purshottam Gaggar, Vs Dyna Roof Private Ltd
Gauhati High Court · (2023) 10 GAU CK 0039
Constitution Of India, 1950 — Article 14, 19(1)(g)National Company Law Tribunal Rules, 2016 — Rule 11Insolvency and Bankruptcy Code, 2016 — Section 10, 12, 12(1), 12(2), 12(3), 33, 60(5)
High Courts18 Oct 2023Disposed Of
Go-2148x Sri Vinay Kumar Singh Vs Union Of India And 5 Ors
Gauhati High Court · (2023) 10 GAU CK 0038
High Courts18 Oct 2023Disposed Of
Dr. Y. Monojit Singha Vs State Of Assam And 5 Ors
Gauhati High Court · (2023) 10 GAU CK 0037
High Courts17 Oct 2023Allowed
Deba Kalita Vs E State Of Assam And 10 Ors.
Gauhati High Court · (2023) 10 GAU CK 0044
High Courts17 Oct 2023Allowed
Sanjoy Kumar Jalan Vs M Of S M.P. Jalan
Gauhati High Court · (2023) 10 GAU CK 0043