High Courts22 Sept 2023Allowed
Nyamo Rina Vs State Of Arunachal Pradesh And 4 Ors.
Gauhati High Court · (2023) 09 GAU CK 0034
Constitution Of India, 1950 — Article 14, 226
COURT ARCHIVE
Gauhati High Court judgments
26,824 judgments · page 70 of 1,342
High Courts21 Sept 2023Dismissed
Imran Islam Bora Vs State Of Assam
Gauhati High Court · (2023) 09 GAU CK 0055
Indian Penal Code, 1860 — Section 354, 376(f)Code Of Criminal Procedure, 1973 — Section 161, 164, 313
High Courts21 Sept 2023
Kamal Baruah Vs State Of Assam
Gauhati High Court · (2023) 09 GAU CK 0054
Indian Penal Code, 1860 — Section 307, 326, 342Code Of Criminal Procedure, 1973 — Section 161, 313, 319
High Courts21 Sept 2023Dismissed
Zelekha Khatun @ Julekha Khatun Vs Nion Of India And 4 Ors.
Gauhati High Court · (2023) 09 GAU CK 0053
Constitution Of India, 1950 — Article 226Foreigners Act, 1946 — Section 9
High Courts21 Sept 2023Dismissed
Padumi Deori And Anr. Vs Shantanu Sarmah Boruah
Gauhati High Court · (2023) 09 GAU CK 0052
Code of Civil Procedure, 1908 — Section 11Specific Relief Act, 1963 — Section 6, 6(3)
High Courts21 Sept 2023Allowed
Pewgali Basumatari And Ors. Vs Rabit Basumatary And Ors.
Gauhati High Court · (2023) 09 GAU CK 0033
Code of Civil Procedure, 1908 — Section 100, Order 41 Rule 31
High Courts21 Sept 2023Disposed Of
Samad Ali Vs Heirs Of Late Ajgar Ali Mainuddin Son And Ors
Gauhati High Court · (2023) 09 GAU CK 0032
Code of Civil Procedure, 1908 — Section 100, Order 7 Rule 3
High Courts20 Sept 2023Dismissed
Md Kaushar Ali And 5 Ors. Vs Md. Ramizul Haque Ahmed And Anr.
Gauhati High Court · (2023) 09 GAU CK 0051
Code of Civil Procedure, 1908 — Section 100, Order 1 Rule 9
High Courts20 Sept 2023Disposed Of
M/S. Manoram Bivah Bhawan Vs State Of Assam And 4 Ors
Gauhati High Court · (2023) 09 GAU CK 0050
Constitution Of India, 1950 — Article 14
High Courts20 Sept 2023Disposed Of
Md. Samshul Haque Vs State Of Assam And 4 Ors
Gauhati High Court · (2023) 09 GAU CK 0038
High Courts20 Sept 2023Allowed
Bajrul Akram Mirdha Vs State Of Assam And Anr
Gauhati High Court · (2023) 09 GAU CK 0037
Indian Penal Code, 1860 — Section 90, 375, 376, 406Code Of Criminal Procedure, 1973 — Section 161, 164, 482
High Courts20 Sept 2023Allowed
Diganta Baruah And 3 Ors Vs State Of Assam And 4 Ors
Gauhati High Court · (2023) 09 GAU CK 0025
High Courts20 Sept 2023Dismissed
Tilak Nath Vs State Of Assam And Ors
Gauhati High Court · (2023) 09 GAU CK 0024
High Courts19 Sept 2023Allowed
Jyoti Bezbarua Goswami And 2 Ors Vs State Of Assam And 6 Ors
Gauhati High Court · (2023) 09 GAU CK 0027
Constitution Of India, 1950 — Article 226Information Technology Act, 2000 — Section 66, 66(d)Indian Penal Code, 1860 — Section 420
High Courts19 Sept 2023Disposed Of
Rajib Nath And Ors. Vs State Of Assam And Ors
Gauhati High Court · (2023) 09 GAU CK 0026
Constitution Of India, 1950 — Article 14, 16, 226Assam Treasury (Establishment) Service Rules, 1993 — Rule 13
High Courts18 Sept 2023Dismissed
Oriental Insurance Co. Ltd. Vs Satindra Kalowar And Anr
Gauhati High Court · (2023) 09 GAU CK 0031
Workmen�s Compensation Act, 1923 — Section 30
High Courts18 Sept 2023Dismissed
National Council For Teacher Education Vs Kamala Bezbaruah Memorial College Of Teacher Education
Gauhati High Court · (2023) 09 GAU CK 0030
Assam Notified Urban Areas (other than Guwahati) Building Rules, 2014 — Rule 2(14)
High Courts18 Sept 2023Dismissed
State Of Assam Vs Dr. Amalendu Nag
Gauhati High Court · (2023) 09 GAU CK 0029
High Courts18 Sept 2023Disposed Of
Promathesh Chandra Roy And 23 Ors. Vs Union Of India And 5 Ors.
Gauhati High Court · (2023) 09 GAU CK 0028
Assam Land (Requisition and Acquisition) Act, 1964 — Section 2(b), 12, 12(1), 12(1)(a), 12(2)Land Acquisition Act, 1894 — Section 18, 19, 31(2)
High Courts15 Sept 2023
Ajoy Kumar Basumatary Vs State Of Assam And 4 Ors
Gauhati High Court · (2023) 09 GAU CK 0023