High Courts01 Sept 2023Disposed Of
Bolai Roy Vs State Of Assam And 4 Ors
Gauhati High Court · (2023) 09 GAU CK 0001
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Gauhati High Court judgments
26,824 judgments · page 72 of 1,342
High Courts31 Aug 2023Disposed Of
Kamala Phukan Vs State Of Assam And 4 Ors
Gauhati High Court · (2023) 08 GAU CK 0078
Land Acquisition Act, 1894 — Section 4, 5A, 6, 54
High Courts31 Aug 2023Allowed
Sourav Baruah Vs State Of Assam And 4 Ors
Gauhati High Court · (2023) 08 GAU CK 0077
Constitution Of India, 1950 — Article 226Central Civil Services (Pension) Rules, 1972 — Rule 48A(2)
High Courts30 Aug 2023Disposed Of
Matiram Munda @ Matkam Munda Vs State Of Assam
Gauhati High Court · (2023) 08 GAU CK 0076
Indian Penal Code, 1860 — Section 300, 302, 304IICode Of Criminal Procedure, 1973 — Section 313, 374(2)Evidence Act, 1872 — Section 25, 26, 106
High Courts30 Aug 2023Dismissed
Sirish Das Vs State Of Assam And Anr
Gauhati High Court · (2023) 08 GAU CK 0075
Indian Penal Code, 1860 — Section 376, 376ABCode Of Criminal Procedure, 1973 — Section 161, 164Protection Of Children from Sexual Offences Act, 2012 — Section 4, 6
High Courts30 Aug 2023Disposed Of
Dipen Rajkonwar Vs State Of Assam
Gauhati High Court · (2023) 08 GAU CK 0074
Indian Penal Code, 1860 — Section 302, 304I, 324, 326Code Of Criminal Procedure, 1973 — Section 161, 164, 313, 374(2)Evidence Act, 1872 — Section 145
High Courts29 Aug 2023Disposed Of
Aman Jindal And 2 Ors. Vs M/S Dayal Enterprises And 3 Ors.
Gauhati High Court · (2023) 08 GAU CK 0070
Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 8 Rule 6A, Order 8 Rule 6C
High Courts29 Aug 2023Disposed Of
Punam Devi And 5 Ors, Vs Reliance General Insuranc Co. Ltd. And Anr.
Gauhati High Court · (2023) 08 GAU CK 0069
Employee�s Compensation Act, 1923 — Section 2(m), 30
High Courts29 Aug 2023Allowed
Balindra Pran Kakati Vs State Of Assam And Ors
Gauhati High Court · (2023) 08 GAU CK 0063
Constitution Of India, 1950 — Article 226Assam Civil Service Rules, 1998 — Rule 12, 12(1), 12(2), 12(4)
High Courts29 Aug 2023Dismissed
Union Of India Vs M/S. P. P. Enterprise
Gauhati High Court · (2023) 08 GAU CK 0062
Code of Civil Procedure, 1908 — Section 114, Order 47 Rule 1
High Courts29 Aug 2023Allowed
Renu Bhuyan Vs Ananda Saikia And Anr
Gauhati High Court · (2023) 08 GAU CK 0061
Code of Civil Procedure, 1908 — Section 100, Order 8 Rule 5Evidence Act, 1872 — Section 58, 68
High Courts28 Aug 2023Allowed
Minakshi Medhi Vs State Of Assam And Ors
Gauhati High Court · (2023) 08 GAU CK 0071
High Courts28 Aug 2023Dismissed
Hiranya Kumar Sarma Vs State Of Assam
Gauhati High Court · (2023) 08 GAU CK 0068
High Courts28 Aug 2023Disposed Of
Wahida Rahman Vs Union Of India
Gauhati High Court · (2023) 08 GAU CK 0067
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(1), 24(2)
High Courts28 Aug 2023Allowed
Annas Ali Vs State Of Assam And Anr
Gauhati High Court · (2023) 08 GAU CK 0066
Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 19Protection of Children from Sexual Offenses Act, 2012 — Section 4, 29, 34(2)Indian Penal Code, 1860 — Section 34, 343, 417, 506
High Courts28 Aug 2023Disposed Of
Assam Khadi And Village Industries Board Vs Manalisha Deka
Gauhati High Court · (2023) 08 GAU CK 0065
Constitution Of India, 1950 — Article 309Assam Directorate Establishment (Ministerial) Service Rules, 1973 — Rule 8
High Courts25 Aug 2023Dismissed
Abdus Sobhan Khan Vs Hanufa Khatun
Gauhati High Court · (2023) 08 GAU CK 0073
Constitution Of India, 1950 — Article 15(3), 39Code Of Criminal Procedure, 1973 — Section 125, 125(4), 397, 401, 482
High Courts25 Aug 2023Disposed Of
Varun Beverages Limited Vs M/S Bakskish Enterprises And Anr
Gauhati High Court · (2023) 08 GAU CK 0072
Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 30, 151, Order 8 Rule 1A(3), Order 22 Rule 10
High Courts25 Aug 2023Allowed
Dipti Mali, Vs Dr. Mausomi Madhab
Gauhati High Court · (2023) 08 GAU CK 0064
Assam Police Service Rules, 1966 — Rule 5, 6(5)APSC (Procedure and Conduct of Business) Rules, 2010 — Rule 67Assam Public Service (Combined Competitive Examination) Rules, 1989 — Rule 3(1), 3(2), 3(14)
High Courts25 Aug 2023
Charua Kachua @ Sushil Kujur Vs State Of Assam
Gauhati High Court · (2023) 08 GAU CK 0056
Indian Penal Code, 1860 — Section 302, 304IICode Of Criminal Procedure, 1973 — Section 161, 164, 281, 313, 374(2), 383Evidence Act, 1872 — Section 106