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Gauhati High Court judgments

26,824 judgments · page 74 of 1,342

High Courts11 Aug 2023Allowed

Janglu Majowar Vs State Of Assam

Gauhati High Court · (2023) 08 GAU CK 0027

Indian Penal Code, 1860 — Section 302, 448Code Of Criminal Procedure, 1973 — Section 161, 164, 313Evidence Act, 1872 — Section 25, 26, 27
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High Courts11 Aug 2023Allowed

Azizul Hoque @ Batchu Vs State Of Assam

Gauhati High Court · (2023) 08 GAU CK 0026

Constitution Of India, 1950 — Article 20(3)Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 392Code Of Criminal Procedure, 1973 — Section 164, 306, 313
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High Courts11 Aug 2023Allowed

Md. Diluwar Hussain And Anr. Vs State Of Assam

Gauhati High Court · (2023) 08 GAU CK 0024

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(ii)(C), 35, 52A, 52A(1), 52A(2)(c), 52A(3), 52A(4), 53, 54Code Of Criminal Procedure, 1973 — Section 161, 313(1)(b)
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High Courts10 Aug 2023Disposed Of

Ivy Gohain Dasgupta Vs Bhagwan Pator And 11 Ors.

Gauhati High Court · (2023) 08 GAU CK 0019

Constitution Of India, 1950 — Article 15, 16, 16(4A), 296, 335, 341, 342Assam Scheduled Castes and Scheduled Tribes (Reservation of Vacancies in Services and Posts) Act, 1978 — Section 5, 5A
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High Courts09 Aug 2023Allowed

Bijoy Gowala Vs State Of Assam

Gauhati High Court · (2023) 08 GAU CK 0033

Indian Penal Code, 1860 — Section 201, 302, 379Code Of Criminal Procedure, 1973 — Section 164, 374(2)Evidence Act, 1872 — Section 32, 33
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High Courts09 Aug 2023Dismissed

Deba Kanta Das Vs State Of Assam And 6 Ors

Gauhati High Court · (2023) 08 GAU CK 0031

Assam Land (Requisition and Acquisition) Act, 1964 — Section 3(1), 6, 9, 11(3), 11(4), 12, 12(1), 12(1)(a), 12(1)(b), 12(2)Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 4(2), 103, 105, 106, 107Land Acquisition Act, 1894 — Section 4
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High Courts08 Aug 2023Allowed

Shiva Chautal Vs State Of Assam

Gauhati High Court · (2023) 08 GAU CK 0040

Juvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 12(3), 12(3)(b)Indian Penal Code, 1860 — Section 375, 376Protection of Children from Sexual Offences Act, 2012 — Section 2(d), 6, 34, 34(1)
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High Courts08 Aug 2023

Jiten Gowala Vs State Of Assam

Gauhati High Court · (2023) 08 GAU CK 0039

Constitution Of India, 1950 — Article 20(3)Indian Penal Code, 1860 — Section 201, 302, 341, 342, 352, 365Code Of Criminal Procedure, 1973 — Section 313
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