COURT ARCHIVE

Gauhati High Court judgments

26,824 judgments · page 76 of 1,342

High Courts31 Jul 2023Dismissed

Daoma Boro Vs State Of Assam.

Gauhati High Court · (2023) 07 GAU CK 0030

Protection of Children from Sexual Offences Act, 2012 — Section 4, 4(2)Indian Penal Code, 1860 — Section 376, 376(2)(g)Code Of Criminal Procedure, 1973 — Section 161, 164, 313

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High Courts31 Jul 2023Dismissed

Pahlan Ali Vs HDB Financial Services Ltd And Anr.

Gauhati High Court · (2023) 07 GAU CK 0028

Constitution Of India, 1950 — Article 12, 226

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High Courts31 Jul 2023Disposed Of

Rejina Bibi Vs Union Of India And 5 Ors.

Gauhati High Court · (2023) 07 GAU CK 0027

Evidence Act, 1872 — Section 65, 66

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High Courts31 Jul 2023Disposed Of

Rahimon Khatoon @ Rahima Khatun @ Rohimon Nessa Vs Union Of India And 5 Ors.

Gauhati High Court · (2023) 07 GAU CK 0026

Evidence Act, 1872 — Section 50

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High Courts28 Jul 2023Allowed

Jyotish Das Vs State Of Assam And 3 Ors

Gauhati High Court · (2023) 07 GAU CK 0025

Rajasthan Civil Service (Pension) Rules, 1996 — Rule 80Assam Services (Pension) Rules, 1969 — Rule 95

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High Courts27 Jul 2023

Purnima Malakar And 3 Ors Vs Rita Malakar And Anr.

Gauhati High Court · (2023) 07 GAU CK 0023

Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2

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High Courts27 Jul 2023Dismissed

Native Tree Developers Pvt Ltd Vs Md. Salim Khan And 6 Ors

Gauhati High Court · (2023) 07 GAU CK 0018

Constitution Of India, 1950 — Article 227

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High Courts27 Jul 2023Disposed Of

Sabina Ahmed And 225 Ors. Vs Director General And 5 Ors

Gauhati High Court · (2023) 07 GAU CK 0017

Constitution Of India, 1950 — Article 14, 16

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High Courts27 Jul 2023Dismissed

Babulal Surana Vs Meena Paul And 6 Ors.

Gauhati High Court · (2023) 07 GAU CK 0016

Code of Civil Procedure, 1908 — Order 47 Rule 1

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High Courts27 Jul 2023Allowed

Bindu Basini Roy Vs Kanak Bala Sarkar Widow And 6 Ors

Gauhati High Court · (2023) 07 GAU CK 0015

Code of Civil Procedure, 1908 — Section 96, 100, Order 41 Rule 31

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High Courts26 Jul 2023Allowed

Enforcement Directorate, Deptt. Of Revenue, Govt. Of India Vs Gautam Kundu And Anr

Gauhati High Court · (2023) 07 GAU CK 0022

Constitution Of India, 1950 — Article 20(3), 21Code Of Criminal Procedure, 1973 — Section 2(h), 5, 156(1), 156(3), 173(8), 397, 401, 482Indian Penal Code, 1860 — Section 120B, 420

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High Courts26 Jul 2023Disposed Of

Anil Kumar Todi Vs M/S D N Enterprise And 3 Ors.

Gauhati High Court · (2023) 07 GAU CK 0021

Constitution Of India, 1950 — Article 227

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High Courts26 Jul 2023Disposed Of

Mohanlal Karmakar Vs State Of Assam And 2 Ors.

Gauhati High Court · (2023) 07 GAU CK 0020

Code Of Criminal Procedure, 1973 — Section 397, 401, 439Indian Penal Code, 1860 — Section 326

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High Courts26 Jul 2023Dismissed

Rama Kanta Dhar And 2 Ors. Vs State Of Assam And Anr.

Gauhati High Court · (2023) 07 GAU CK 0019

Code Of Criminal Procedure, 1973 — Section 204, 397, 482Indian Penal Code, 1860 — Section 34, 120B, 174, 420, 468, 471Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 37

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High Courts21 Jul 2023Dismissed