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Gauhati High Court judgments

26,824 judgments · page 77 of 1,342

High Courts19 Jul 2023Dismissed

Md. Mokbul Ali Vs Md. Ramjan Ali And Anr

Gauhati High Court · (2023) 07 GAU CK 0010

Code of Civil Procedure, 1908 — Section 100Code Of Criminal Procedure, 1973 — Section 145, 146Assam Land Revenue Regulation Act, 1986 — Section 145, 146, 154
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High Courts18 Jul 2023Allowed

Jhakari Chouhan Vs State Of Assam

Gauhati High Court · (2023) 07 GAU CK 0013

Code Of Criminal Procedure, 1973 — Section 161, 164, 313Indian Penal Code, 1860 — Section 34, 201, 302Evidence Act, 1872 — Section 25, 145
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High Courts18 Jul 2023Allowed

Diganta Barah Vs State Of Assam And Anr

Gauhati High Court · (2023) 07 GAU CK 0005

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 197, 197(3), 200, 202, 482Indian Penal Code, 1860 — Section 34, 120B, 166, 167, 294, 352, 353, 354, 357, 448, 504, 506, 509
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High Courts04 Jul 2023

Babulal Yadav Vs Sonu Yadav

Gauhati High Court · (2023) 07 GAU CK 0001

Hindu Marriage Act, 1955 — Section 21, 27Family Courts Act, 1984 — Section 2(a), 2(d), 3, 3(1), 7, 7(1), 8Indian Penal Code, 1860 — Section 405, 406
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High Courts28 Jun 2023Allowed

Narendra Singh Vs Union Of India And 4 Ors.

Gauhati High Court · (2023) 06 GAU CK 0102

Central Reserve Police Force Rules, 1955 — Rule 11(1), 27(a), 28(e), 28(f), 28(g), 29, 29(b), 29(d)Indian Penal Code, 1860 — Section 34, 385, 448Probation of Offenders Act, 1958 — Section 3
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High Courts28 Jun 2023Disposed Of

Md. Amir Hasan@Amir Hasem Vs State Of Assam

Gauhati High Court · (2023) 06 GAU CK 0100

Code Of Criminal Procedure, 1973 — Section 161, 164, 313, 374Indian Penal Code, 1860 — Section 143, 147, 148, 149, 302, 326Evidence Act, 1872 — Section 145
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High Courts28 Jun 2023Allowed

Srimunindra Kumar Vs State Of Assam And Anr

Gauhati High Court · (2023) 06 GAU CK 0099

Code Of Criminal Procedure, 1973 — Section 161, 164, 313, 428Indian Penal Code, 1860 — Section 34, 109, 201, 302, 364, 366, 376(F), 417, 493Evidence Act, 1872 — Section 25, 26
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High Courts28 Jun 2023Disposed Of

Ananda Karmakar Vs State Of Assam

Gauhati High Court · (2023) 06 GAU CK 0097

Protection of Children from Sexual Offences Act, 2012 — Section 2(d), 3, 4, 6, 7, 9(m), 10Indian Penal Code, 1860 — Section 376(2)(i)Code Of Criminal Procedure, 1973 — Section 161, 164, 313
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High Courts28 Jun 2023Dismissed

Prabhat Ch. Seal Vs State Of Assam

Gauhati High Court · (2023) 06 GAU CK 0096

Code Of Criminal Procedure, 1973 — Section 161, 313Indian Penal Code, 1860 — Section 300, 302Evidence Act, 1872 — Section 101, 106
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High Courts28 Jun 2023Disposed Of

Smriti Lekha Kakoti Vs State Of Assam And Anr.

Gauhati High Court · (2023) 06 GAU CK 0095

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 190, 200, 202, 204, 482Indian Penal Code, 1860 — Section 499, 500
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