High Courts22 Jun 2023Dismissed
Union Of India And 2 Ors Vs Rewati Kumari And Anr
Gauhati High Court · (2023) 06 GAU CK 0073
COURT ARCHIVE
Gauhati High Court judgments
26,824 judgments · page 79 of 1,342
High Courts21 Jun 2023Disposed Of
Hitesh Deka Vs State Of Assam And Anr
Gauhati High Court · (2023) 06 GAU CK 0074
Assam Service Discipline and Appeal Rules, 1964 — Rule 6(1)(c), 6(2)Prevention of Corruption Act, 1988 — Section 7(a), 13(2)Code Of Criminal Procedure, 1973 — Section 162(2)
High Courts21 Jun 2023Dismissed
Hafiz Uddin Ahmed And Anr.
Gauhati High Court · (2023) 06 GAU CK 0072
Indian Penal Code, 1860 — Section 307
High Courts21 Jun 2023Partly Allowed
Sriman Dev Sarma Vs State Of Assam And Anr.
Gauhati High Court · (2023) 06 GAU CK 0070
Constitution Of India, 1950 — Article 14, 21Protection of Children from Sexual Offences Act, 2012 — Section 2(d), 7, 8, 9, 9(l), 10, 29Indian Penal Code, 1860 — Section 376, 376(2)(i), 448, 511
High Courts21 Jun 2023Dismissed
State Of Assam Vs Munindra Barman
Gauhati High Court · (2023) 06 GAU CK 0069
University Grants Commission Act, 1956 — Section 23
High Courts21 Jun 2023Dismissed
Marwari Panchayat Vs Khagorijan Anchalik Krishak Suraksha Samiti
Gauhati High Court · (2023) 06 GAU CK 0068
Allotment of Grazing Grounds in Chapter-II of the Assam Land & Revenue Regulation, 1886 — Rule 95, 95A
High Courts21 Jun 2023Dismissed
Gujarat State Fertilizers And Chemicals Ltd. Vs Century Plyboards (I) Ltd., And 5 Ors
Gauhati High Court · (2023) 06 GAU CK 0067
Constitution Of India, 1950 — Article 226Customs Tariff (Identification, Assessment and Collection of Anti-Dumping Duty on Dumped Articles and for Determination of Injury) Rules, 1995 — Rule 6(2), 6(3), 6(7), 7, 7(1), 12(2), 14(4), 16, 17(4)
High Courts21 Jun 2023Dismissed
Hage Lampu Vs Gauhati High Court
Gauhati High Court · (2023) 06 GAU CK 0066
Constitution Of India, 1950 — Article 226, 233, 234, 235Arunachal Pradesh Judicial Service Rules, 2006 — Rule 12(1), 12(1)(i)Kerala Judicial Service Rules, 1991 — Rule 7, 14, 15, 16, 17
High Courts21 Jun 2023Allowed
Industrial Co Operative Bank Ltd. And Anr Vs State Of Assam And 4 Ors
Gauhati High Court · (2023) 06 GAU CK 0065
Industrial Dispute Act, 1947 — Section 2A, 2A(2), 2(s), 11A, 17B, 33C(2), 33(2)(b)
High Courts20 Jun 2023Dismissed
Sheikh Nekibuddin Ahmed Vs Principal Secretary Health And Family Welfare Department To The Govt. Of Assam
Gauhati High Court · (2023) 06 GAU CK 0075
High Courts20 Jun 2023Dismissed
Dr. Nilufar Rahman And Anr Vs Afroza Rahman And Anr
Gauhati High Court · (2023) 06 GAU CK 0071
Code of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A
High Courts20 Jun 2023Disposed Of
Monita Dewan Chakma And Anr Vs State Of Mizoram And 6 Ors
Gauhati High Court · (2023) 06 GAU CK 0064
Constitution Of India, 1950 — Article 14, 15, 16(4), 21
High Courts20 Jun 2023Allowed
Black Short India Limited And Anr Vs Pobitra Das
Gauhati High Court · (2023) 06 GAU CK 0063
Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 5 Rule 1(1), Order 8 Rule 1, Order 7 Rule 11, Order 6 Rule 15ACommercial Courts (PreInstitution Mediation and Settlement) Rules, 2018 — Rule 3, 12A
High Courts20 Jun 2023Disposed Of
Doman Mardi Vs State Of Assam
Gauhati High Court · (2023) 06 GAU CK 0062
Code Of Criminal Procedure, 1973 — Section 161, 164, 313Indian Penal Code, 1860 — Section 34, 302, 376Evidence Act, 1872 — Section 27
High Courts20 Jun 2023Allowed
Moinul Hoque Vs State Of Assam
Gauhati High Court · (2023) 06 GAU CK 0061
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 21(c), 22(b), 22(c), 42, 42(1), 42(2), 50, 52A, 52A(2), 52A(3), 52A(4), 53, 54Code Of Criminal Procedure, 1973 — Section 313
High Courts20 Jun 2023Disposed Of
Lambudhar Gogoi Vs State Of Assam And 6 Ors
Gauhati High Court · (2023) 06 GAU CK 0060
Constitution Of India, 1950 — Article 12, 226Assam Cooperative Societies Act, 2007 — Section 3, 38
High Courts20 Jun 2023Dismissed
Ganesh Kalita Vs State Of Assam And 3 Ors
Gauhati High Court · (2023) 06 GAU CK 0059
Assam Technical Education Service Rules, 1981 — Rule 11, 11(1), 11(3), 13, 14
High Courts19 Jun 2023Dismissed
Animesh Mishra Vs State Of Assam And 8 Ors
Gauhati High Court · (2023) 06 GAU CK 0077
Constitution Of India, 1950 — Article 14, 16
High Courts19 Jun 2023Disposed Of
Anil Kujur Vs State Of Assam
Gauhati High Court · (2023) 06 GAU CK 0076
Code Of Criminal Procedure, 1973 — Section 161, 164, 313Indian Penal Code, 1860 — Section 34, 300, 302, 304I, 304IIEvidence Act, 1872 — Section 154
High Courts19 Jun 2023Dismissed
Jagadish Chandra UCO Bank And 3 Ors
Gauhati High Court · (2023) 06 GAU CK 0058
Railway Service (Discipline & Appeal), Rules, 1968 — Rule 9(2), 9(3), 23(b)Indian Penal Code, 1860 — Section 21, 21(a)