High Courts12 Jun 2023Disposed Of
Girin Deka And Anr. Vs Union Of India And 4 Ors.
Gauhati High Court · (2023) 06 GAU CK 0055
Micro, Small and Medium Enterprises Development Act, 2006 — Section 2(d), 15, 16Indian Contract Act, 1872 — Section 70
COURT ARCHIVE
Gauhati High Court judgments
26,824 judgments · page 81 of 1,342
High Courts12 Jun 2023Dismissed
Prism Logistics Private Ltd Vs Union Of India
Gauhati High Court · (2023) 06 GAU CK 0039
High Courts12 Jun 2023Disposed Of
Md. Arju Ali Vs State Of Assam And 3 Ors.
Gauhati High Court · (2023) 06 GAU CK 0004
Constitution Of India, 1950 — Article 14, 19, 21, 226
High Courts12 Jun 2023Dismissed
M/S Gagan Deal Trade Private Ltd. Vs Food Corporation Of India And 4 Ors
Gauhati High Court · (2023) 06 GAU CK 0003
Constitution Of India, 1950 — Article 226
High Courts12 Jun 2023Dismissed
Biswajit Suraj Malakar Vs State Of Assam And Ors.
Gauhati High Court · (2023) 06 GAU CK 0002
High Courts09 Jun 2023Dismissed
Holiram Bora @ Borah Vs State Of Assam And Anr
Gauhati High Court · (2023) 06 GAU CK 0010
Constitution Of India, 1950 — Article 20(3), 21Protection of Children from Sexual Offences Act, 2012 — Section 6, 8, 10, 29, 30Indian Penal Code, 1860 — Section 294, 376AB, 506
High Courts09 Jun 2023Disposed Of
Raju Ahmed Laskar Vs State Of Assam And Anr
Gauhati High Court · (2023) 06 GAU CK 0009
Indian Penal Code, 1860 — Section 341, 366, 366A, 375, 376, 506Code Of Criminal Procedure, 1973 — Section 164, 313, 374
High Courts09 Jun 2023Disposed Of
Jogen Chandra Boro Vs Bodoland Territorial Council And 3 Ors
Gauhati High Court · (2023) 06 GAU CK 0008
Constitution Of India, 1950 — Article 311(2)Assam Service (Discipline and Appeal) Rules, 1964 — Rule 6(2)Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471
High Courts09 Jun 2023Disposed Of
Rejia Khatun @ Rezia Khatun Vs Union Of India And 5 Ors
Gauhati High Court · (2023) 06 GAU CK 0007
High Courts09 Jun 2023Dismissed
Aziz Miya @ Md. Aziz Mia Vs Union Of India And 5 Ors
Gauhati High Court · (2023) 06 GAU CK 0006
Constitution Of India, 1950 — Article 21
High Courts09 Jun 2023Disposed Of
Ranju Prajapati Vs State Of Assam And 4 Ors
Gauhati High Court · (2023) 06 GAU CK 0005
Constitution Of India, 1950 — Article 311(2)
High Courts08 Jun 2023Allowed
Prof. Diganta Kumar Das Vs State Of Assam And Anr
Gauhati High Court · (2023) 06 GAU CK 0014
Code Of Criminal Procedure, 1973 — Section 320, 482Indian Penal Code, 1860 — Section 294, 506
High Courts08 Jun 2023Allowed
Hari Prasad Kakoti Vs State Of Assam And Anr.
Gauhati High Court · (2023) 06 GAU CK 0013
Code Of Criminal Procedure, 1973 — Section 164, 313Indian Penal Code, 1860 — Section 366A, 376
High Courts08 Jun 2023Dismissed
Mamtaj Begum Vs State Of Assam And 16 Ors.
Gauhati High Court · (2023) 06 GAU CK 0012
Assam Panchayat Act, 1994 — Section 13(1), 15, 15(1), 17, 17(3), 18
High Courts08 Jun 2023Disposed Of
Purnima Malakar @ Purnima Mali @ Purnima Paul @ Purnima Laxmi Paul Vs Union Of India And 11 Ors
Gauhati High Court · (2023) 06 GAU CK 0011
Special Marriage Act, 1954 — Section 13, 16, 18Code Of Criminal Procedure, 1973 — Section 125, 125(4)Hindu Marriage Act, 1955 — Section 7
High Courts07 Jun 2023Disposed Of
Prasanta Dutta Vs State Of Assam And 4 Ors
Gauhati High Court · (2023) 06 GAU CK 0018
Constitution Of India, 1950 — Article 21, 141, 226Assam Services (Discipline and Appeal) Rules, 1964 — Rule 6(1)(c), 6(2), 9(4), 9(6)Indian Penal Code, 1860 — Section 120B, 201, 204, 409, 418, 420, 468, 471
High Courts07 Jun 2023Allowed
Malek Uddin Vs State Of Assam And 3 Ors.
Gauhati High Court · (2023) 06 GAU CK 0017
Constitution Of India, 1950 — Article 14Assam Financial Inspection of Departmental Sanctions and Implementation of Scheme Rules, 1982 — Rule 7
High Courts07 Jun 2023Dismissed
Debabrata Saha Vs Nibedita Das And 6 Ors.
Gauhati High Court · (2023) 06 GAU CK 0016
Code Of Civil Procedure, 1908 — Section 47, 100, 151, Order 21 Rule 91, Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 99, Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 101Transfer of Property Act, 1882 — Section 44, 45, 46, 47, 52
High Courts07 Jun 2023Dismissed
Manik Kumar Mushahary Vs Dev Raj Owary
Gauhati High Court · (2023) 06 GAU CK 0015
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 43 Rule 1(r)
High Courts06 Jun 2023Disposed Of
Barka Murmu Vs State Of Assam
Gauhati High Court · (2023) 06 GAU CK 0025
Code Of Criminal Procedure, 1973 — Section 313Indian Penal Code, 1860 — Section 302