High Courts19 Jun 2023Dismissed
Raju Das State Of Assam
Gauhati High Court · (2023) 06 GAU CK 0057
Code Of Criminal Procedure, 1973 — Section 161, 313Indian Penal Code, 1860 — Section 34, 302, 341, 342
COURT ARCHIVE
Gauhati High Court judgments
26,824 judgments · page 80 of 1,342
High Courts16 Jun 2023Allowed
Manju Gupta Vs State Of Assam And 4 Ors
Gauhati High Court · (2023) 06 GAU CK 0079
Constitution Of India, 1950 — Article 226
High Courts16 Jun 2023Allowed
Saleha Begam Laskar Vs State Of Assam And 7 Ors
Gauhati High Court · (2023) 06 GAU CK 0078
Assam Secondary Education (Provincialised) Service Rules, 2003 — Rule 4(b), 4(c)Assam Venture Educational Institutions (Provincialisation of Services) Act, 2011 — Section 2(h), 4, 4(3), 5
High Courts16 Jun 2023Disposed Of
Mrinal Kanti Roy Vs State Of Assam And Anr.
Gauhati High Court · (2023) 06 GAU CK 0056
Code Of Criminal Procedure, 1973 — Section 197, 216, 397, 482Indian Penal Code, 1860 — Section 166, 406, 409, 427
High Courts15 Jun 2023Allowed
Sujat Uddin Choudhury Vs Md. Ali Ahmed Barbhuiya And 59 D Ors
Gauhati High Court · (2023) 06 GAU CK 0046
Code of Civil Procedure, 1908 — Section 100, Order 41 Rule 31
High Courts15 Jun 2023Allowed
Dinesh Kumar Singh Vs State Of Assam And 6 Ors.
Gauhati High Court · (2023) 06 GAU CK 0045
Assam Secretariat Subordinate Service Rules, 1963 — Rule 8(3)
High Courts15 Jun 2023Allowed
Abdur Rahim @ Abdul Rahim Vs Union Of India And 5 Ors
Gauhati High Court · (2023) 06 GAU CK 0044
Evidence Act, 1872 — Section 50
High Courts15 Jun 2023Dismissed
Oriental Insurance Company Ltd Vs Sanjib Sarkar And 2 Ors
Gauhati High Court · (2023) 06 GAU CK 0043
Motor Vehicles Act, 1988 — Section 173
High Courts15 Jun 2023Dismissed
Mohsin Ahmed And 4 Ors. Vs State Of Assam And Anr
Gauhati High Court · (2023) 06 GAU CK 0042
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482Indian Penal Code, 1860 — Section 120B, 384, 406, 420, 500
High Courts15 Jun 2023Disposed Of
On The Death Of Late Safar Uddin His Legal Heirs Vs On The Death Of Late Babur Ali His Legal Heirs, Mustt. Suhagi Nessa
Gauhati High Court · (2023) 06 GAU CK 0041
Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 6 Rule 17
High Courts14 Jun 2023Disposed Of
Sokina Bibi Alias Sakina Bibi And 3 Ors Vs Golam Mostafa Mondal And 3 Ors.
Gauhati High Court · (2023) 06 GAU CK 0049
Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 115, 151, Order 6 Rule 17
High Courts14 Jun 2023Allowed
No. 11 Part-V Kolong Nadi Anchalik Meen Samabai Samity Ltd. And Anr Vs State Of Assam And 9 Ors
Gauhati High Court · (2023) 06 GAU CK 0048
Constitution Of India, 1950 — Article 226Assam Fishery Rules, 1953 — Rule 12
High Courts14 Jun 2023Allowed
Umashankar Nagwanshi Vs Union Of India And Ors
Gauhati High Court · (2023) 06 GAU CK 0047
Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 12
High Courts13 Jun 2023Disposed Of
Tapan Kumar Deb Vs Assam Power Distribution Company Ltd. And 5 Ors
Gauhati High Court · (2023) 06 GAU CK 0054
High Courts13 Jun 2023Dismissed
Uma Kanta Kalita Vs State Of Assam And Ors.
Gauhati High Court · (2023) 06 GAU CK 0053
High Courts13 Jun 2023Allowed
Maruti Timber And Furnitures Vs State Of Assam
Gauhati High Court · (2023) 06 GAU CK 0052
Constitution Of India, 1950 — Article 226Assam Forest Regulation, 1891 — Section 3(1), 3(4), 30, 31(a), 40, 41, 49, 49(1), 49(2), 49(3), 49(4), 49(5)(b), 49(5)(d),49B, 49C, 63
High Courts13 Jun 2023Dismissed
Bikash Ranjan Shome Vs State Of Assam And Ors
Gauhati High Court · (2023) 06 GAU CK 0051
High Courts13 Jun 2023Dismissed
Arup Rajbangshi And 3 Ors. Vs State Of Assam And Anr.
Gauhati High Court · (2023) 06 GAU CK 0050
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 173, 200, 202, 482Indian Penal Code, 1860 — Section 34, 342, 376, 420, 493, 506
High Courts13 Jun 2023Dismissed
Raju Kumar Pator Vs Uma Ram Das
Gauhati High Court · (2023) 06 GAU CK 0040
Code of Civil Procedure, 1908 — Section 100, Order 26 Rule 10A
High Courts13 Jun 2023Disposed Of
Anil Kumar Yadav Vs State Of Assam
Gauhati High Court · (2023) 06 GAU CK 0001
Code Of Criminal Procedure, 1973 — Section 379, 399, 482Indian Penal Code, 1860 — Section 34, 120B, 307, 379, 353, 411, 420