High Courts06 Jun 2023Dismissed
Dr. Gv Siva Prasad, I.P.S Vs Union Of India And 3 Ors
Gauhati High Court · (2023) 06 GAU CK 0024
Constitution Of India, 1950 — Article 226Central Vigilance Commission Act, 2003 — Section 25, 25(f)
COURT ARCHIVE
Gauhati High Court judgments
26,824 judgments · page 82 of 1,342
High Courts06 Jun 2023Disposed Of
Kaladhar Chaubey Vs Union Of India
Gauhati High Court · (2023) 06 GAU CK 0023
High Courts06 Jun 2023Dismissed
M/S J C Stationery (P) Ltd Vs State Of Assam And 5 Ors
Gauhati High Court · (2023) 06 GAU CK 0022
Constitution Of India, 1950 — Article 226
High Courts06 Jun 2023Dismissed
Ziqitza Health Care Limited (ZHL) Vs State Of Assam And 8 Ors
Gauhati High Court · (2023) 06 GAU CK 0021
Constitution Of India, 1950 — Article 21, 226Assam Public Procurement Rules, 2020 — Rule 23(16)(iv)
High Courts06 Jun 2023Disposed Of
Tilak Chandra Bhuyan Vs Khyemu Kumari Devi
Gauhati High Court · (2023) 06 GAU CK 0020
Limitation Act, 1963 — Article 123Code of Civil Procedure, 1908 — Section 115, Order 9 Rule 13, Order 5 Rule 20, Order 5 Rule 20(1), Order 5 Rule 20(1)(a)Limitation Act, 1963 — Section 5
High Courts06 Jun 2023Allowed
M/S Birla Corporation Ltd Vs M/S Atal Stores And Anr
Gauhati High Court · (2023) 06 GAU CK 0019
Code of Civil Procedure, 1908 — Section 10, 20, 21, 21(1)
High Courts05 Jun 2023Dismissed
Gyasuddin Ahmed Vs Nizamuddin Ahmed
Gauhati High Court · (2023) 06 GAU CK 0038
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482Indian Penal Code, 1860 — Section 406, 417, 420, 468
High Courts05 Jun 2023Dismissed
Falcon Realty Pvt. Ltd. Vs Dr. Rajendra Prasad Kakoti
Gauhati High Court · (2023) 06 GAU CK 0028
Code Of Criminal Procedure, 1973 — Section 177, 179, 200, 202, 397, 401, 482Indian Penal Code, 1860 — Section 34, 406, 420Negotiable Instruments Act, 1881 — Section 138
High Courts05 Jun 2023Allowed
Asuruddin Khan Vs State Of Assam And Anr
Gauhati High Court · (2023) 06 GAU CK 0027
Code Of Criminal Procedure, 1973 — Section 164, 374Protection of Children from Sexual Offences Act, 2012 — Section 4
High Courts05 Jun 2023Allowed
M/S Leon Baruah And Associates And Anr Vs State Of Assam And 5 Ors
Gauhati High Court · (2023) 06 GAU CK 0026
Constitution Of India, 1950 — Article 14, 19(1)(g), 226
High Courts02 Jun 2023Disposed Of
Prasanna Jyoti Borthakur Vs State Of Assam And 3 Ors.
Gauhati High Court · (2023) 06 GAU CK 0037
Constitution Of India, 1950 — Article 14Assam Municipal Act, 1956 — Section 50
High Courts02 Jun 2023Disposed Of
M/S Eastern Agro Marketing Agencies Vs State Of Assam And 3 Ors
Gauhati High Court · (2023) 06 GAU CK 0036
Constitution Of India, 1950 — Article 226Indian Contract Act, 1872 — Section 70
High Courts02 Jun 2023Dismissed
Minoti Boruah And 2 Ors Vs Sikhamoni Boruah @ Santa Sikha Boruah
Gauhati High Court · (2023) 06 GAU CK 0033
Code of Civil Procedure, 1908 — Section 30, 151, Order 13 Rule 1, Order 32 Rule 12(1)(2)(3), Order 13 Rule 2, Order 32 Rule 12, Order 7 Rule 14
High Courts02 Jun 2023Dismissed
Commissioner, Central Goods And Service Tax And Central Excise Vs M/S Rajdhani Tele Products
Gauhati High Court · (2023) 06 GAU CK 0032
Central Excise Act, 1944 — Section 35G
High Courts02 Jun 2023Allowed
Adhir Chandra Ghosh And 2 Ors Vs Anupama Ghosh
Gauhati High Court · (2023) 06 GAU CK 0031
Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 200, 202, 482Indian Penal Code, 1860 — Section 34, 406, 498A, 506
High Courts02 Jun 2023Dismissed
Commissioner Of Customs (Preventive) And Anr Vs Nemluni
Gauhati High Court · (2023) 06 GAU CK 0030
Customs Act, 1962 — Section 17, 105, 111, 111(b), 111(d), 112(b)(i), 115(2), 123, 123(2), 124, 129B(4), 130Evidence Act,1872 — Section 106, 114
High Courts02 Jun 2023Dismissed
Sailen Kumar Sharma Vs State Of Assam And 4 Ors.
Gauhati High Court · (2023) 06 GAU CK 0029
Constitution Of India, 1950 — Article 226
High Courts01 Jun 2023Dismissed
Ranjan Singha And 4 Ors. Vs State Of Assam And 5 Ors
Gauhati High Court · (2023) 06 GAU CK 0035
Constitution Of India, 1950 — Article 12, 14, 15, 16, 16(1), 16(4), 16(4A), 335
High Courts01 Jun 2023Disposed Of
On The Death Of Pradip Kr. Ghosh His Legal Heir Smt. Nandita Ghosh Representing Vs State Of Assam And Ors
Gauhati High Court · (2023) 06 GAU CK 0034
High Courts30 May 2023Dismissed
Rekha Mukharjee And 5 Ors Vs Bishnulal Rabidas And 11 Ors.
Gauhati High Court · (2023) 05 GAU CK 0063
Constitution Of India, 1950 — Article 227Hindu Succession Act, 1956 — Section 22Code Of Civil Procedure, 1908 — Section 47