High Courts08 Aug 2023Dismissed
Workman Of Borjan Tea Estate Vs Management Of Borjan Tea Estate And Anr
Gauhati High Court · (2023) 08 GAU CK 0036
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Gauhati High Court judgments
26,824 judgments · page 75 of 1,342
High Courts08 Aug 2023Disposed Of
Md. Altaf Khan And 5 Ors Vs Union Of India And Ors
Gauhati High Court · (2023) 08 GAU CK 0035
Constitution Of India, 1950 — Article 14, 16, 226
High Courts08 Aug 2023Dismissed
Manoj Prasad Vs General Manager, N.F. Railway
Gauhati High Court · (2023) 08 GAU CK 0034
Constitution Of India, 1950 — Article 226, 227Public Premises [Eviction of Unauthorised Occupants] Act, 1971 — Section 2(c), 2(e), 2(g), 4, 4(1), 4(2)(b)(ii), 5, 5(1), 5A, 5B, 5C, 6, 7, 8, 9, 10Indian Easements Act, 1882 — Section 52
High Courts07 Aug 2023
Niloy Paul Vs Putulia Devi Sarma
Gauhati High Court · (2023) 08 GAU CK 0045
Indian Penal Code, 1860 — Section 405, 406, 415, 420Code Of Criminal Procedure, 1973 — Section 200, 401, 482
High Courts07 Aug 2023Dismissed
Saju Thachethukudy Kuriakose And Anr Vs State Of Assam And Anr
Gauhati High Court · (2023) 08 GAU CK 0044
Indian Penal Code, 1860 — Section 34, 294A, 406, 420, 468, 506Code Of Criminal Procedure, 1973 — Section 482
High Courts07 Aug 2023
Dhaneswar Das Vs State Of Assam
Gauhati High Court · (2023) 08 GAU CK 0043
Indian Penal Code, 1860 — Section 376, 511Code Of Criminal Procedure, 1973 — Section 164, 313, 357A
High Courts07 Aug 2023Dismissed
Uttam Phangso And 4 Ors. Vs State Of Assam And 3 Ors
Gauhati High Court · (2023) 08 GAU CK 0042
Land Acquisition Act, 1894 — Section 3(b)
High Courts07 Aug 2023Dismissed
Monowar Hussain Vs Union Of India
Gauhati High Court · (2023) 08 GAU CK 0041
Constitution Of India, 1950 — Article 226
High Courts05 Aug 2023Dismissed
State Of Assam And 6 Ors Vs Nur Hussain Mollah B
Gauhati High Court · (2023) 08 GAU CK 0011
Assam Services Pension Rules, 1969 — Rule 31Assam Panchayat Employees (Provincialization) Act, 1999 — Section 2(d)Assam Panchayati Raj Act, 1986 — Section 10(6)
High Courts05 Aug 2023Dismissed
Biki Mandal @ Biki Mondal Vs State Of Assam And Anr
Gauhati High Court · (2023) 08 GAU CK 0010
Indian Penal Code, 1860 — Section 307, 326
High Courts05 Aug 2023Disposed Of
Dr. Hemendra Ram Phookun Vs State Of Assam And Anr
Gauhati High Court · (2023) 08 GAU CK 0009
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 120B, 197, 199, 307, 420Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482
High Courts05 Aug 2023Disposed Of
National Council Of YMCAS Of India (NCYI) Vs Birol Basumatary And Anr.
Gauhati High Court · (2023) 08 GAU CK 0008
Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 6 Rule 17
High Courts03 Aug 2023Disposed Of
State Of Assam And Anr Vs Abdul Khaleque.
Gauhati High Court · (2023) 08 GAU CK 0007
Code Of Criminal Procedure, 1973 — Section 2(c), 2(d), 2(h), 154, 154(1), 154(3), 155(2), 156, 156(3), 157, 157(1)(b), 157(2), 173, 196, 197, 356(3), 397, 482Indian Penal Code, 1860 — Section 146, 153, 153APolice Act, 1861 — Section 44
High Courts02 Aug 2023Dismissed
Sree Prakash Singh Vs Trishit Dhar.
Gauhati High Court · (2023) 08 GAU CK 0005
Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts02 Aug 2023
Dhena Tudu Vs State Of Assam.
Gauhati High Court · (2023) 08 GAU CK 0004
Code Of Criminal Procedure, 1973 — Section 161, 311, 313Indian Penal Code, 1860 — Section 302, 325, 341, 448Arms Act, 1959 — Section 25(1B)(a)
High Courts02 Aug 2023Allowed
Fatima Khatun Vs State Of Assam.
Gauhati High Court · (2023) 08 GAU CK 0003
Code Of Criminal Procedure, 1973 — Section 161, 313, 374Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 7, 106
High Courts02 Aug 2023Disposed Of
Girish Nath Vs State Of Assam And 4 Ors..
Gauhati High Court · (2023) 08 GAU CK 0002
Constitution Of India, 1950 — Article 14
High Courts02 Aug 2023Dismissed
Prafulla Kumar Nath Vs State Of Assam And 6 Ors.
Gauhati High Court · (2023) 08 GAU CK 0001
Assam Venture Educational Institutions (Provincialisation of Services) Act, 2011 — Section 2(h), 2(q), 3(1)(iii), 3(2), 4
High Courts01 Aug 2023Dismissed
Anita Haldar Vs State Of Assam And Ors.
Gauhati High Court · (2023) 08 GAU CK 0006
High Courts31 Jul 2023
Kalyan Barman Vs State Of Assam.
Gauhati High Court · (2023) 07 GAU CK 0031
Indian Penal Code, 1860 — Section 302, 341, 384, 498ACode Of Criminal Procedure, 1973 — Section 164, 313Arms Act, 1959 — Section 25(1B)(a)