High Courts04 Feb 2025Dismissed
Rimpi Bora Vs Bharat Petroleum Corporation Ltd And 2 Ors.
Gauhati High Court · (2025) 02 GAU CK 0822
Registration Act, 1908 - Section 17, 17(1), 49Transfer of Property Act, 1882 - Section 107
COURT ARCHIVE
Gauhati High Court judgments
26,824 judgments · page 38 of 1,342
High Courts04 Feb 2025Allowed
Kanaklata Das @ Kanakprabha And Anr. Vs State Of Assam And Anr.
Gauhati High Court · (2025) 02 GAU CK 0821
Constitution Of India, 1950 - Article 21Code of Criminal Procedure, 1973 - Section 313, 374(2)Indian Penal Code, 1860 - Section 34, 302, 304(B), 306, 498(A)
High Courts30 Jan 2025Disposed Of
Prashanna Baishya Vs State Of Assam And 2 Ors
Gauhati High Court · (2025) 01 GAU CK 1572
Constitution Of India, 1950 - Article 311
High Courts30 Jan 2025Dismissed
Jitu Tapan Das Vs State Of Assam And 7 Ors
Gauhati High Court · (2025) 01 GAU CK 1558
Constitution Of India, 1950 - Article 226
High Courts29 Jan 2025Rejected
Khaiminlal Touthang Vs State Of Assam
Gauhati High Court · (2025) 01 GAU CK 1561
Constitution Of India, 1950 - Article 21Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 21(c), 24, 29, 37, 37(1)(b), 37(2)
High Courts29 Jan 2025Disposed Of
Jobati Marak Vs State Of Assam And 2 Ors.
Gauhati High Court · (2025) 01 GAU CK 1560
Constitution Of India, 1950 - Article 226
High Courts29 Jan 2025Dismissed
M/S. Pci Cables Industries Pvt. Ltd. Vs Assam Power Distribution Company Limited
Gauhati High Court · (2025) 01 GAU CK 1559
Constitution Of India, 1950 - Article 227Arbitration and Conciliation Act, 1996 - Section 9, 37Specific Relief Act, 1963 - Section 14, 41
High Courts27 Jan 2025Dismissed
Prof. Guru Prasad Khataniar Vs Gauhati Univdersity And 4 Ors
Gauhati High Court · (2025) 01 GAU CK 1563
Prevention of Corruption Act, 1988 - Section 7(a)Assam Services (Discipline and Appeal) Rules, 1964 - Rule 9(5)
High Courts27 Jan 2025Dismissed
Rupam Chandra Nath Vs State Of Assam And 5 Ors
Gauhati High Court · (2025) 01 GAU CK 1562
Constitution Of India, 1950 - Article 226
High Courts24 Jan 2025Dismissed
Basab Ranjan Deb Vs State Of Assam And 4 Ors
Gauhati High Court · (2025) 01 GAU CK 1564
Constitution Of India, 1950 - Article 226
High Courts23 Jan 2025Dismissed
Bizari Veneer And Saw Mills Ltd Vs Union Of India And 9 Ors
Gauhati High Court · (2025) 01 GAU CK 1573
Assam Land (Requisition and Acquisition) Act, 1964 - Section 3, 11Assam Urban Areas Rent Control Act, 1972 - Section 4
High Courts23 Jan 2025Disposed Of
Ranjan Kumar Neog Vs Oil And Natural Gas Corporation Ltd. And 4 Ors
Gauhati High Court · (2025) 01 GAU CK 1571
Constitution Of India, 1950 - Article 226ONGC Conduct, Discipline and Appeal Rules, 1994 - Rule 25, 29, 34, 36, 54
High Courts23 Jan 2025Allowed
Lakhiram Tai Vs Union Of India And 3 Ors
Gauhati High Court · (2025) 01 GAU CK 1565
Constitution Of India, 1950 - Article 226
High Courts22 Jan 2025Allowed
Lalpian Mawii @ Khumi Khabug Vs The State Of Assam
Gauhati High Court · (2025) 01 GAU CK 1566
Constitution Of India, 1950 - Article 21Bharatiya Nagarik Surakhsha Sanhita, 2023 - Section 483Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 22(c), 29, 36, 37
High Courts21 Jan 2025Disposed Of
Assistant Commissioner Of Taxes Vs M/S Gayatri Distillers And Bottling Industries And Anr
Gauhati High Court · (2025) 01 GAU CK 1570
Constitution Of India, 1950 - Article 226Assam Value Added Tax Act, 2003 - Section 3, 36, 52, 82(2)Central sales Tax Act, 1956 - Section 9(2)
High Courts21 Jan 2025Dismissed
Hitesh Deka @ Mushahari Vs Jinu Deka
Gauhati High Court · (2025) 01 GAU CK 1567
Code of Criminal Procedure, 1973 - Section 125, 125(4)Hindu Marriage Act, 1955 - Section 4, 13(1),25Hindu Adoptions and Maintenance Act, 1956 - Section 18, 18(3)
High Courts09 Jan 2025Dismissed
Ramendra Nath Das And 3 Ors Vs State Of Assam And 5 Ors
Gauhati High Court · (2025) 01 GAU CK 1568
Constitution Of India, 1950 - Article 226Indian Penal Code, 1860 - Section 120(B), 406, 409, 420, 468, 471Prevention of Corruption Act, 1988 - Section 13(2), 17(a), 19
High Courts07 Jan 2025Allowed
Pramud Kumar Mili Vs State Of Assam And 9 Ors
Gauhati High Court · (2025) 01 GAU CK 1569
Constitution Of India, 1950 - Article 14, 16, 226
High Courts29 Nov 2024Allowed
Ledo Tea Co. Ltd. Vs State Of Assam And 4 Ors
Gauhati High Court · (2024) 11 GAU CK 1276
National Highways Act, 1956 - Section 4, 6, 9, 11, 12National Highways Act, 2013 - Section 24
High Courts29 Nov 2024Dismissed
Md. Anam Uddin Vs State Of Assam And Anr
Gauhati High Court · (2024) 11 GAU CK 1275
Indian Penal Code, 1860 - Section 302, 304(B)Code of Criminal Procedure, 1973 - Section 313Evidence Act, 1872 - Section 106