COURT ARCHIVE

Gauhati High Court judgments

26,824 judgments · page 39 of 1,342

High Courts29 Nov 2024Allowed

Mainul Hussain @ Mainul Ali Vs State Of Assam And Anr

Gauhati High Court · (2024) 11 GAU CK 1274

Code of Criminal Procedure, 1973 - Section 383, 313Indian Penal Code, 1860 - Section 302Protection of Children from Sexual Offences Act, 2012 - Section 4

High Courts29 Nov 2024Allowed

Adhigrahan Kariba Bichara Krishi Bhumir Usit Mulya Dabi Sangram Samiti And 2 Ors. Vs State Of Assam And 7 Ors

Gauhati High Court · (2024) 11 GAU CK 1273

National Highways Act, 1956 - Section 4, 6, 9, 11National Highways Act, 2013 - Section 24

High Courts28 Nov 2024Disposed Of

Ankita Borkotoky Vs Life Insurance Corporation Of India (Lici) And 6 Ors

Gauhati High Court · (2024) 11 GAU CK 1278

Insurance Act, 1938 - Section 39

High Courts28 Nov 2024Dismissed

Ratul Bania Vs Special Judge Cbi And Nia

Gauhati High Court · (2024) 11 GAU CK 1277

Constitution Of India, 1950 - Article 226

High Courts25 Nov 2024Allowed

Salon Thausen Vs State Of Assam

Gauhati High Court · (2024) 11 GAU CK 1280

Code of Criminal Procedure, 1973 - Section 164, 313

High Courts25 Nov 2024Dismissed

Krishna Malo Das Vs State Of Assam

Gauhati High Court · (2024) 11 GAU CK 1279

Indian Penal Code, 1860 - Section 302Code of Criminal Procedure, 1973 - Section 164, 313Evidence Act, 1872 - Section 106

High Courts21 Nov 2024Dismissed

Kumar Chetri Vs Union Of India And 4 Ors

Gauhati High Court · (2024) 11 GAU CK 1281

Central Industrial Security Force Rules, 2001 - Rule 32(1), 34(2), 36, 37, 46(3), 47

High Courts19 Nov 2024Dismissed

Sri Ramdhan Namasudra @ Manoranjan Vs State Of Assam And Anr

Gauhati High Court · (2024) 11 GAU CK 1282

Code of Criminal Procedure, 1973 - Section 53(A), 164, 313, 374(2)Indian Penal Code, 1860 - Section 302Protection of Children from Sexual Offences Act, 2012 - Section 6

High Courts14 Nov 2024Dismissed

Khokhan Dey Vs Union Of India And 5 Ors

Gauhati High Court · (2024) 11 GAU CK 1283

Constitution Of India, 1950 - Article 14, 21, 226Indian Contract Act, 1872 - Section 182, 201, 202, 203, 205, 206, 221

High Courts12 Nov 2024Dismissed

M/S Chayanika Handloom Products And Anr Vs State Of Assam And 12 Ors

Gauhati High Court · (2024) 11 GAU CK 1284

Income Tax Act, 1961 - Section 44(A)(B)

High Courts11 Nov 2024Allowed

Kumru Bhumij Vs State Of Assam

Gauhati High Court · (2024) 11 GAU CK 1285

Code of Criminal Procedure, 1973 - Section 161, 164, 313

High Courts06 Nov 2024Dismissed

Dhruba Kumar Nath And Anr Vs State Of Assam And 2 Ors

Gauhati High Court · (2024) 11 GAU CK 1286

Constitution Of India, 1950 - Article 142Assam College Employees Provincialization Rules, 2010 - Rule 5

High Courts04 Nov 2024Allowed

Bina Pani Dutta Vs State Of Assam And 4 Ors

Gauhati High Court · (2024) 11 GAU CK 1287

Fundamental Rules and Supplementary Rules - Rule 56, 56(C)

High Courts30 Oct 2024Dismissed

State Of Mizoram Vs R. Lalthanzauva

Gauhati High Court · (2024) 10 GAU CK 1186

Constitution Of India, 1950 - Article 14, 246, 254, 256, 371(g)Land Acquisition Act, 1894 - Section 4, 4(1), 6, 11

High Courts29 Oct 2024Disposed Of

Dr. Plaban Bora And 2 Ors Vs State Of Assam And 4 Ors

Gauhati High Court · (2024) 10 GAU CK 1177

High Courts25 Oct 2024Allowed

Swapan Deb Vs State Of Assam And Anr

Gauhati High Court · (2024) 10 GAU CK 1187

Code of Criminal Procedure, 1973 - Section 313, 161, 374(2)Indian Penal Code, 1860 - Section 302Evidence Act, 1872 - Section 106

High Courts25 Oct 2024Dismissed

Dipika Nath Haloi Vs Bipul Nath

Gauhati High Court · (2024) 10 GAU CK 1178

Family Court Act, 1984 - Section 19Hindu Marriage Act, 1955 - Section 13(i)(b)Code of Criminal Procedure, 1973 - Section 125

High Courts24 Oct 2024Disposed Of

Asma Khatun Vs Assam Power Distribution Company Limited And 4 Ors

Gauhati High Court · (2024) 10 GAU CK 1179

Electricity Act, 2003 - Section 20, 62(6), 161, 162

High Courts22 Oct 2024Dismissed

Rokongulie Vs State Of Assam

Gauhati High Court · (2024) 10 GAU CK 1180

Constitution Of India, 1950 - Article 227Code of Criminal Procedure, 1973 - Section 101, 102, 451, 457, 482Indian Penal Code, 1860 - Section 379, 420

High Courts04 Oct 2024Disposed Of

On The Death Of Deba Kumar Bora, His Legal Heir Rep. Vs Indian Oil Corporation Ltd. And 4 Ors

Gauhati High Court · (2024) 10 GAU CK 1185

Constitution Of India, 1950 - Article 21, 19(1)(g), 226Essential Commodities Act, 1955 - Section 3Code of Criminal Procedure, 1973 - Section 99, 100