High Courts06 Mar 2025Disposed Of
Mrinmay Kumar Das And Anr. Vs The Gauhati High Court And 4 Ors.
Gauhati High Court · (2025) 03 GAU CK 0460
Constitution Of India, 1950 - Article 14, 16, 39(d), 229(2)
COURT ARCHIVE
Gauhati High Court judgments
26,824 judgments · page 37 of 1,342
High Courts06 Mar 2025Dismissed
Swapan Debnath Vs The State Of Assam
Gauhati High Court · (2025) 03 GAU CK 0459
Code of Criminal Procedure, 1973 - Section 161, 313, 327, 329Indian Penal Code, 1860 - Section 84, 300Evidence Act, 1872 - Section 105
High Courts06 Mar 2025Disposed Of
Manohar Deka, Afs Vs The State Of Assam And 3 Ors.
Gauhati High Court · (2025) 03 GAU CK 0458
Indian Penal Code, 1860 - Section 120(B), 409, 420, 468Prevention of Corruption Act, 1988 - Section 13(2), 123(1)(D)Assam Services (Pension) Rules, 1961 - Rule 21(c), 21(b)
High Courts04 Mar 2025Allowed
International Engineering Construction And Anr Vs The Union Of India And 3 Ors.
Gauhati High Court · (2025) 03 GAU CK 0462
Constitution Of India, 1950 - Article 226Finance Act, 1994 - Section 66, 67, 68, 69, 70, 73(1), 75, 78, 85, 86Central Excise Act, 1944 - Section 35
High Courts03 Mar 2025Disposed Of
Smti Sobita Rongphari Vs M/S Superlite Aac Blocks Industries And Ors
Gauhati High Court · (2025) 03 GAU CK 0463
Code of Civil Procedure, 1908 - Section 104, Order 43 Rule 1(r)Assam Land and Revenue Regulations, 1886 - Section 167, 160(2), 165
High Courts28 Feb 2025Allowed
Suman Toppo Vs State Of Assam
Gauhati High Court · (2025) 02 GAU CK 0811
Indian Penal Code, 1860 - Section 302, 448Code of Criminal Procedure, 1973 - Section 161, 313Evidence Act, 1872 - Section 3, 25
High Courts27 Feb 2025Allowed
Kanaklata Kakati Vs The Union Of India And 3 Ors
Gauhati High Court · (2025) 02 GAU CK 0808
Constitution Of India, 1950 - Article 226
High Courts27 Feb 2025Allowed
Avatar Singh Vs The State Of Assam And 3 Ors
Gauhati High Court · (2025) 02 GAU CK 0807
Assam Services (Discipline and Appeal) Rules, 1964 - Rule 9, 10, 7(7), 7
High Courts25 Feb 2025Disposed Of
Rakibul Khan Vs The State Of Assam And 3 Ors
Gauhati High Court · (2025) 02 GAU CK 0810
Indian Penal Code, 1860 - Section 34, 120(B), 409, 420, 468
High Courts25 Feb 2025Allowed
Mehdi Hassan Vs The State Of Assam And 3 Ors
Gauhati High Court · (2025) 02 GAU CK 0809
Constitution Of India, 1950 - Article 19(1)(g)Assam Civil Services (Conduct) Rules, 1965 - Rule 3, 7
High Courts24 Feb 2025Dismissed
Sutapa Dhar Vs Debajyoti Das Choudhury
Gauhati High Court · (2025) 02 GAU CK 0812
Constitution Of India, 1950 - Article 14, 227Code of Civil Procedure, 1908 - Order 16 Rule 1(2), Order 17 Rule 1(1), Order 18 Rule 1, Order 18 Rule 2, Order 18 Rule 4
High Courts21 Feb 2025Dismissed
Faiz Uddin Mazumder Vs Union Of India And Anr
Gauhati High Court · (2025) 02 GAU CK 0813
Constitution Of India, 1950 - Article 226
High Courts20 Feb 2025Allowed
Sri Rajib Sharma Vs Union Of India And Ors
Gauhati High Court · (2025) 02 GAU CK 0814
Constitution Of India, 1950 - Article 226Central Goods and Services Tax Act, 2017 - Section 29, 29(2)(c), 39(1), 107Central Goods and Services Tax Rules 2017 - Rule 20(1), 21(h), 22, 22(3), 61(1)
High Courts18 Feb 2025Disposed Of
Bitupan Doley Vs State Of Assam And 2 Ors
Gauhati High Court · (2025) 02 GAU CK 0815
Assam Goods and Services Tax Act, 2017 - Section 52, 73, 73(1), 74, 76, 122, 123, 124, 125, 127Assam Goods and Services Tax Act, 2017 - Rule 26(3), 142(1)(a), 142(1)
High Courts17 Feb 2025Dismissed
Topeswar Rabha Vs State Of Assam
Gauhati High Court · (2025) 02 GAU CK 0816
Indian Penal Code, 1860 - Section 302Code of Criminal Procedure, 1973 - Section 313
High Courts13 Feb 2025Dismissed
Ganga Phukan Vs State Of Assam And Anr
Gauhati High Court · (2025) 02 GAU CK 0817
Code of Criminal Procedure, 1973 - Section 173, 482Indian Penal Code, 1860 - Section 143, 147, 341, 353, 294, 427, 320, 323, 324Disaster Management Act, 2005 - Section 51(b)
High Courts12 Feb 2025Allowed
Ratna Bahadur Chetri Vs State Of Assam
Gauhati High Court · (2025) 02 GAU CK 0818
Constitution Of India, 1950 - Article 21Indian Penal Code, 1860 - Section 302Code of Criminal Procedure, 1973 - Section 313
High Courts11 Feb 2025Dismissed
Shyama Prasad Bhattacharjee Vs United Bank Of India And 4 Ors.
Gauhati High Court · (2025) 02 GAU CK 0819
Constitution Of India, 1950 - Article 226
High Courts07 Feb 2025Disposed Of
Dr Anushuya Sarmah And 2 Ors Vs State Of Assam And 2 Ors
Gauhati High Court · (2025) 02 GAU CK 0820
Constitution Of India, 1950 - Article 15, 16Central Educational Institution (Reservation in Admission) Act, 2006 - Section 2(c)
High Courts04 Feb 2025Allowed
Lal Mohan Das Vs State Of Assam
Gauhati High Court · (2025) 02 GAU CK 0823
Indian Penal Code, 1860 - Section 302, 324, 326, 447Code of Criminal Procedure, 1973 - Section 313