High Courts04 Apr 2025Disposed Of
Srimati Putul Kalita Vs The State Of Assam
Gauhati High Court · (2025) 04 GAU CK 0379
Constitution Of India, 1950 - Article 142, 226Government Gazette Act, 1945 - Section 24, 25, 71, 72, 73, 85, 87, 88
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Gauhati High Court judgments
26,824 judgments · page 36 of 1,342
High Courts03 Apr 2025Disposed Of
Jagat Ch. Baishya Vs The State Of Assam And 2 Ors.
Gauhati High Court · (2025) 04 GAU CK 0383
Assam Rifles Rules, 2010 - Rule 15
High Courts03 Apr 2025Dismissed
Mintu Borkataky Vs Oil India Limited And 10 Ors
Gauhati High Court · (2025) 04 GAU CK 0382
Constitution Of India, 1950 - Article 14, 16
High Courts03 Apr 2025Disposed Of
Ramesh Kumar Vs The Union Of India And 2 Ors.
Gauhati High Court · (2025) 04 GAU CK 0381
Assam Rifles Rules, 2010 - Rule 15
High Courts02 Apr 2025Disposed Of
Sanjib Yadav Vs The State Of Assam And Ors
Gauhati High Court · (2025) 04 GAU CK 0384
High Courts01 Apr 2025Disposed Of
Gaurab Dutta Vs The Indian Oil Corporation Ltd And Anr.
Gauhati High Court · (2025) 04 GAU CK 0385
High Courts28 Mar 2025Disposed Of
Parikshit Chandra Das Vs The State Of Assam And 3 Ors
Gauhati High Court · (2025) 03 GAU CK 0446
High Courts28 Mar 2025Dismissed
Amrit Minz Vs The Union Of India And 2 Ors.
Gauhati High Court · (2025) 03 GAU CK 0445
Constitution Of India, 1950 - Article 226Central Civil Services (Pension) Rules, 2021 - Rule 26(4), 56(j)
High Courts26 Mar 2025Rejected
Atabur Rahman Vs The State Of Assam And Anr
Gauhati High Court · (2025) 03 GAU CK 0447
Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 482Bharatiya Nyaya Sanhita, 2023 - Section 61(2), 126(2), 137(2), 74, 70(2), 109, 78, 238Protection of Children from Sexual Offences Act, 2012 - Section 6
High Courts25 Mar 2025Disposed Of
North East Transmission Company Limited Vs The State Of Assam And 2 Ors
Gauhati High Court · (2025) 03 GAU CK 0449
Constitution Of India, 1950 - Article 137, 227Telegraph Act, 1885 - Section 16, 16(3), 16(4), 16(5)
High Courts25 Mar 2025Disposed Of
Dr. Manalisha Choudhury Vs The State Of Assam And 2 Ors.
Gauhati High Court · (2025) 03 GAU CK 0448
Assam Forensic Science Laboratory Service Rules, 1985 - Rule 3, 5, 12, 13, 28
High Courts20 Mar 2025Disposed Of
Pankaj Dutta Vs Shrimanta Sankardev Sangha (Mul) And Ors.
Gauhati High Court · (2025) 03 GAU CK 0450
Constitution Of India, 1950 - Article 18, 227
High Courts18 Mar 2025Dismissed
Ranjit Kumar Neog Vs The Union Of India And 12 Ors
Gauhati High Court · (2025) 03 GAU CK 0452
High Courts18 Mar 2025Disposed Of
Sri Madhab Chandra Das Vs Sri Khargeswar Das And 2 Ors
Gauhati High Court · (2025) 03 GAU CK 0451
Code of Civil Procedure, 1908 - Section 100Code of Criminal Procedure, 1973 - Section 145, 146(a)Transfer of Property Act, 1882 - Section 53(a), 54
High Courts13 Mar 2025Dismissed
Paban Mena Vs The State Of Assam And 3 Ors.
Gauhati High Court · (2025) 03 GAU CK 0453
Constitution Of India, 1950 - Article 226
High Courts12 Mar 2025Dismissed
Ratul Borah Vs The Union Of India And 4 Ors.
Gauhati High Court · (2025) 03 GAU CK 0455
Constitution Of India, 1950 - Article 226Central Industrial Security Force Rules, 2001 - Rule 34, 36, 37, 37(2)
High Courts12 Mar 2025Dismissed
Dambaru Chetia Vs The State Of Assam And 3 Ors.
Gauhati High Court · (2025) 03 GAU CK 0454
Constitution Of India, 1950 - Article 226Indian Penal Code, 1860 - Section 34, 342, 384, 420Limitation Act, 1963 - Section 5
High Courts11 Mar 2025Disposed Of
Smt Rumi Bora Vs M/S The General Fiber Dealers Pvt Ltd And Anr (H)
Gauhati High Court · (2025) 03 GAU CK 0456
Code of Criminal Procedure, 1973 - Section 482Companies Act, 2013 - Section 452, 452(2)
High Courts07 Mar 2025Dismissed
Alok Gogoi Vs Nirala Gogoi And Anr
Gauhati High Court · (2025) 03 GAU CK 0457
Constitution Of India, 1950 - Article 20(3), 21, 227Code of Civil Procedure, 1908 - Section 151, Order 26 Rule 10(A)Indian Evidence Act, 1872 - Section 112
High Courts06 Mar 2025Dismissed
Md. Nuruzzaman Ahmed And 3 Ors Vs The State Of Assam And Ors
Gauhati High Court · (2025) 03 GAU CK 0461
Assam Engineering (Public Works Department) Service Rules, 1978 @mdash; Rule 6(1), 11(4), 22(3), 22(c)