High Courts08 May 2025Disposed Of
Shiw Nath Singh Vs The State Of Assam And 4 Ors.
Gauhati High Court · (2025) 05 GAU CK 0323
Constitution Of India, 1950 - Article 226
COURT ARCHIVE
Gauhati High Court judgments
26,824 judgments · page 35 of 1,342
High Courts08 May 2025Disposed Of
Mstt. Noor Fateh And 2 Ors Vs Assam Board Of Wakf, Guwahati And 2 Ors.
Gauhati High Court · (2025) 05 GAU CK 0322
Wakf Act, 1985 - Section 83(9), 85Wakf Act, 1995 - Section 3(r), 36(8), 37(3), 40, 112
High Courts06 May 2025Allowed
Santius Kujur Vs The State Of Assam And Anr.
Gauhati High Court · (2025) 05 GAU CK 0324
Indian Penal Code, 1860 - Section 299, 300, 302Code of Criminal Procedure, 1973 - Section 313Indian Evidence Act, 1872 - Section 24, 25
High Courts05 May 2025Dismissed
Jayanti Medhi Vs The State Of Assam And 4 Ors
Gauhati High Court · (2025) 05 GAU CK 0325
Constitution Of India, 1950 - Article 226
High Courts01 May 2025Disposed Of
Anwar Hussain Vs The State Of Assam And 4 Ors
Gauhati High Court · (2025) 05 GAU CK 0330
Constitution Of India, 1950 - Article 21, 226, 300(A)Assam Public Service (Adhoc) Appointment Rules, 1986 - Rule 3(1)
High Courts01 May 2025Disposed Of
Nibrity Dasgupta And Anr Vs The Union Of India And 3 Ors
Gauhati High Court · (2025) 05 GAU CK 0329
Code of Criminal Procedure, 1973 - Section 24(8), 482Industrial Disputes Act, 1947 - Section 29, 32, 36, 36(3)
High Courts01 May 2025Disposed Of
Sailendra Nath Kakati Vs The Uco Bank And 2 Ors
Gauhati High Court · (2025) 05 GAU CK 0328
High Courts01 May 2025Dismissed
Abdul Salik And Anr Vs The State Of Assam
Gauhati High Court · (2025) 05 GAU CK 0327
Narcotic drugs and psychotropic substances act, 1985 - Section 21(c), 25, 29Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 47, 48Code of Criminal Procedure, 1973 - Section 50
High Courts01 May 2025Allowed
Ayesha Khatun And Anr Vs Abu Bakkar Siddique
Gauhati High Court · (2025) 05 GAU CK 0326
Transfer of Property Act, 1882 - Section 53(a)Code of Civil Procedure, 1908 - Order XLIII Rule 1(r), Order XXXIX Rule 1, 2
High Courts30 Apr 2025Allowed
Tushar Nath Vs The State Of Assam And Anr
Gauhati High Court · (2025) 04 GAU CK 0386
Code of Criminal Procedure, 1973 - Section 313, 374(2)Indian Penal Code, 1860 - Section 299, 300, 302, 304, 323, 341
High Courts29 Apr 2025Dismissed
Musst Asia Khatun Vs Patrik Urang And 4 Ors
Gauhati High Court · (2025) 04 GAU CK 0388
Code of Civil Procedure, 1908 - Section 100, 100(4)Code of Criminal Procedure, 1973 - Section 107, 145, Order 7 Rule 1 (e)
High Courts29 Apr 2025Dismissed
On The Death Of Hari Prasad Dowerah His Legal Heirs Namely Sri Amrit Dowerah Vs Tata Tea Ltd
Gauhati High Court · (2025) 04 GAU CK 0387
Constitution Of India, 1950 - Article 136, 227Code of Civil Procedure, 1908 mdash; Section 47, 115, 152Assam (Temporarily Settled Areas) Tenancy Act, 1971 - Section 66
High Courts28 Apr 2025Dismissed
Smita Roy @ Buri Roy And Anr Vs Sima Roy And Anr
Gauhati High Court · (2025) 04 GAU CK 0373
Limitation Act, 1963 - Section 5Code of Civil Procedure, 1908 mdash; Order 22 Rule 9, Order 22 Rule 3
High Courts28 Apr 2025Allowed
Ramesh Kumar Agarwal Vs Rajendra Prasad Choudhury And Ors
Gauhati High Court · (2025) 04 GAU CK 0372
Code of Civil Procedure, 1908 mdash; Order 6 Rule 17, Order 6 Rule 18
High Courts25 Apr 2025Dismissed
Rukia Begum Laskar @ Rukiya Begum Vs The Union Of India And 4 Ors
Gauhati High Court · (2025) 04 GAU CK 0375
Citizenship Act, 1955 - Section 6(A)(1)(D)Evidence Act, 1872 - Section 106Foreigners Act, 1946 - Section 9
High Courts25 Apr 2025Allowed
Jalal Uddin Akand Vs The State Of Assam And 3 Ors.
Gauhati High Court · (2025) 04 GAU CK 0374
Constitution Of India, 1950 - Article 226Indian Penal Code, 1860 - Section 384, 406, 420
High Courts23 Apr 2025Dismissed
M/S Nes Digboi Bogapani Vs Bharat Petroleum Corporation Limited
Gauhati High Court · (2025) 04 GAU CK 0376
Commercial Courts Act, 2015 - Section 5, 3(1), 4(1), 12, 13(1), 13(1)(A), 21
High Courts09 Apr 2025Disposed Of
Pradip Kalita Vs The State Of Assam And 3 Ors
Gauhati High Court · (2025) 04 GAU CK 0378
Prevention of Corruption Act, 1988 - Section 7(a)Assam Services (Discipline & Appeal) Rules, 1964 - Rule 6(1), 6(1)(a), 6(2), 9
High Courts05 Apr 2025Disposed Of
Anuradha Adhikari Sarma Vs The State Of Assam And 3 Ors.
Gauhati High Court · (2025) 04 GAU CK 0377
Constitution Of India, 1950 - Article 311Assam Services (Discipline and Appeal) Rules, 1964 - Rule 6(1)(a), 7, 9
High Courts04 Apr 2025Dismissed
Jiten Das Vs The State Of Assam And 10 Ors
Gauhati High Court · (2025) 04 GAU CK 0380
Constitution Of India, 1950 - Article 226Indian Penal Code, 1860 - Section 34, 328, 365, 392Code of Criminal Procedure, 1973 - Section 161