COURT ARCHIVE

Gauhati High Court judgments

26,820 judgments · page 33 of 1,341

High Courts15 Jul 2025Allowed

Ashwin Kr. Mahanta Vs Assam State Commission For Women And 2 Ors

Gauhati High Court · (2025) 07 GAU CK 0432

Constitution Of India, 1950 - Article 14, 15, 16, 38, 39, 39(A), 42Assam Urban Areas Rent Control Act, 1971 - Section 5, 10

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High Courts15 Jul 2025Dismissed

Bikram Boro Vs Union Of India And 5 Ors

Gauhati High Court · (2025) 07 GAU CK 0431

Constitution Of India, 1950 - Article 226

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High Courts14 Jul 2025Disposed Of

Doloo Tea Co. (India) Ltd Vs Manish Tea Company

Gauhati High Court · (2025) 07 GAU CK 0429

Code of Civil Procedure, 1908 - Section 47, 115, Order 37 Rule 4, Order 9 Rule 13Companies Act, 1956 - Section 293(1)(d)Assam Money Lenders Act, 1934 - Section 7(d)

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High Courts14 Jul 2025Allowed

Nityananda Chutia Vs Sabir Azim Shah And Ors

Gauhati High Court · (2025) 07 GAU CK 0428

Constitution Of India, 1950 - Article 227Code of Civil Procedure, 1908 - Section 94, 151, 122, Order 26 Rule 9, Order 39 Rule 1, Order 39 Rule 4

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High Courts27 Jun 2025Dismissed

Muktashree High School And Anr Vs Union Of India And 4 Ors

Gauhati High Court · (2025) 06 GAU CK 0177

Constitution Of India, 1950 - Article 226Employees Provident Fund and Miscellaneous Provisions Act, 1952 - Section 2(A), 7(A)

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High Courts27 Jun 2025Dismissed

Satyajit Das Vs Gauhati University And 4 Ors

Gauhati High Court · (2025) 06 GAU CK 0174

Constitution Of India, 1950 - Article 226

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High Courts26 Jun 2025Disposed Of

Monser Ali Vs State Of Assam

Gauhati High Court · (2025) 06 GAU CK 0176

Narcotic Drugs and Psychotropic Substances Act, 1985 - Section 22(c), 42, 43, 53, 55Code of Criminal Procedure, 1973 - Section 161

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High Courts25 Jun 2025Dismissed

Padmabati Das And 5 Ors Vs Dhiren Kalita And 3 Ors

Gauhati High Court · (2025) 06 GAU CK 0175

Code of Civil Procedure, 1908 - Section 115Specific Relief Act, 1963 - Section 6Code of Criminal Procedure, 1973 - Section 107

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High Courts24 Jun 2025Disposed Of

Pallabi Saikia Deka Vs State Of Assam And 6 Ors

Gauhati High Court · (2025) 06 GAU CK 0169

Assam Services (Pension) Rules, 1969 - Rule 31, 108

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High Courts19 Jun 2025Allowed

Paplu Nath Vs State Bank Of India And 4 Ors

Gauhati High Court · (2025) 06 GAU CK 0173

Constitution Of India, 1950 - Article 14

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High Courts19 Jun 2025Disposed Of

Manash Pratim Nath Vs State Of Assam And Anr

Gauhati High Court · (2025) 06 GAU CK 0171

Bharatiya Nagarik Surakhsha Sanhita, 2023 - Section 528Bharatiya Nyaya Sanhita, 2023 - Section 438, 442Indian Penal Code, 1860 - Section 498(A), 325, 307, 506, 294

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High Courts18 Jun 2025Disposed Of

Nurul Alam Vs State Of Assam And 2 Ors

Gauhati High Court · (2025) 06 GAU CK 0170

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High Courts17 Jun 2025Dismissed

Maichana Laskar Vs Assam Board Of Revenue And 10 Ors

Gauhati High Court · (2025) 06 GAU CK 0172

Constitution Of India, 1950 - Article 226Assam (Temporary Settled Areas) Tenancy Act, 1971 - Section 8, 21, 24, 50

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High Courts16 Jun 2025Allowed

Nur Nehar And Anr Vs State Of Assam And 5 Ors

Gauhati High Court · (2025) 06 GAU CK 0163

Indian Penal Code, 1860 - Section 34, 326, 420Electricity Act, 2003 - Section 53Code of Civil Procedure, 1908 - Section 80

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High Courts13 Jun 2025Dismissed

Dipankar Roy Karmakar Vs State Of Assam And 5 Ors

Gauhati High Court · (2025) 06 GAU CK 0164

Constitution Of India, 1950 - Article 226

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High Courts11 Jun 2025Dismissed

Zakaria Amanulla Choudhury Vs State Of Assam And Ors

Gauhati High Court · (2025) 06 GAU CK 0165

Constitution Of India, 1950 - Article 14, 226

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High Courts06 Jun 2025Allowed

Arabinda Dutta Vs State Of Assam And 7 Ors

Gauhati High Court · (2025) 06 GAU CK 0166

Constitution Of India, 1950 - Article 226

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High Courts04 Jun 2025Disposed Of

Sunanda Ram Choudhury Vs Hemen Prasad Dutta

Gauhati High Court · (2025) 06 GAU CK 0167

Code of Civil Procedure, 1908 - Order 9 Rule 7, Order 37 Rule 1(2), Order 37 Rule 3

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High Courts03 Jun 2025Allowed

Jaymati Brahma Vs State Of Assam And 5 Ors

Gauhati High Court · (2025) 06 GAU CK 0168

Hindu Marriage Act, 1955 - Section 5(1), 11, 16

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High Courts30 May 2025Allowed

Pranab Ranjan Bhuiya Vs Ashit Ranjan Bhuiya

Gauhati High Court · (2025) 05 GAU CK 0332

Schedule to the Limitation Act, 1963 - Article 54Code of Civil Procedure, 1908 - Section 104 read with Order 41, Rule 1(r)Indian Contract Act, 1872 - Section 32, 35, 36, 73

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